High Courts21 Aug 1969
Hafiz Zahir-Ud-Din Ahmad Vs Shib Narain
Delhi High Court · (1970) ILR Delhi 376
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 6,265 of 6,294
High Courts14 Aug 1969
The Municipal Corporation of Delhi and Others Vs Hukam Chand Jain
Delhi High Court · (1970) 6 DLT 165
High Courts12 Aug 1969
The Municipal Corporation of Delhi Vs Kundan Lal Sharma
Delhi High Court · (2002) 100 DLT 332 : (1969) ILR Delhi 715 Supp
High Courts07 Aug 1969
H.P. Nanda Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 656
High Courts06 Aug 1969
Municipal Corporation of Delhi Vs Ram Prakash
Delhi High Court · (1970) ILR Delhi 86
High Courts06 Aug 1969
Dhanna Singh Vs Chief Commissioner, Delhi Administralon and Others
Delhi High Court · (1969) ILR Delhi 799
High Courts05 Aug 1969
Mahaveer Hat Manufacturing Company and Others Vs The Union of India and Others
Delhi High Court · (1969) 5 DLT 566
High Courts04 Aug 1969
Tej Kiran Jain and Others Vs N. Sanjiva Reddy and Others
Delhi High Court · AIR 1971 Delhi 86 : (1971) 7 DLT 1
High Courts01 Aug 1969Allowed
Jagjit Singh Vs Ram Chander and Others
Delhi High Court · (1969) ACJ 306
High Courts01 Aug 1969
Raymon Engineering Works Ltd. Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 126
High Courts30 Jul 1969
Joginder Nath Vs Surinder Nath and Others
Delhi High Court · (1970) ILR Delhi 171
High Courts28 Jul 1969
The Punjab State Electricity Board Vs Ram Bansal
Delhi High Court · (1969) 5 DLT 699
High Courts28 Jul 1969
Municipal Corporation of Delhi Petitioner Vs Om Prakash
Delhi High Court · (1970) CriLJ 1047 : (1969) ILR Delhi 972
High Courts28 Jul 1969
Municipal Corporation of Delhi Vs Shankar Lal
Delhi High Court · (1970) ILR Delhi 413
High Courts24 Jul 1969
Siri Ram and Another Vs Gram Sabha of Village Khud and Others
Delhi High Court · (1970) 6 DLT 390