COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 6,253 of 6,263
Municipal Corporation of Delhi Vs Ram Dayal
Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353
Hardit Singh Giani Vs Registrar of Companies, New Delhi
Delhi High Court · AIR 1969 Delhi 112 : (1968) 4 DLT 6
Union of India and Another Vs Vikanwali and Another
Delhi High Court · (1967) 11 DEL CK 0007
Atma Ram and Another Vs Industrial Tribunal and Others
Delhi High Court · (1967) 3 DLT 688 : (1968) LabIC 2546
L. Atma Ram and Others Vs The Industrial Tribunal, Tis Hazari Courts Delhi and Others
Delhi High Court · (1968) ILR Delhi 130 Supp : (1968) ILR Delhi 130
Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi
Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458
Jagdish Chander Dhawan Vs Karam Chand Mehra and Another
Delhi High Court · AIR 1968 Delhi 181
The State of Haryana Vs The Delhi Administration and Others
Delhi High Court · AIR 1968 Delhi 273 : (1968) 4 DLT 2
Shanti Devi and Others Vs Harish Chandra
Delhi High Court · (1968) ILR Delhi 325 Supp : (1968) ILR Delhi 325
K.C. Machanda Vs Murree Brewery Co., Rawalpindi
Delhi High Court · AIR 1968 Delhi 167 : (1985) 2 ILR Delhi 770
Commissioner of Expenditure Tax, New Delhi Vs Charat Ram and Sons, New Delhi
Delhi High Court · AIR 1968 Delhi 193
Golconda Industries Private Ltd. Vs Registrar of Companies
Delhi High Court · AIR 1968 Delhi 170 : (1968) 38 CompCas 165 : (1968) ILR Delhi 275 Supp