High Courts07 Jan 1969
Seth Munna Lal Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 47
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 6,219 of 6,241
High Courts07 Jan 1969
Reserve Bank of India Vs Sudershan Kumar Khanna and Another
Delhi High Court · (1970) 6 DLT 121 : (1969) ILR Delhi 460 Supp
High Courts03 Jan 1969
The Commissioner of Wealth Tax, New Delhi Vs Bharat Ram Charat Ram and Co. Pvt. Ltd
Delhi High Court · (1969) ILR Delhi 738
High Courts01 Jan 1969
Nahan Foundary Limited Nahan Vs Ram Kishan Kulwant Rai
Delhi High Court · (1969) 5 DLT 545
High Courts20 Dec 1968
Kanhaiya Lal Sharma and Others Vs Mahanat Abhai Das and Others
Delhi High Court · (1969) 5 DLT 321
High Courts20 Dec 1968
Zalam Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 285 : (1969) 5 DLT 203 : (1985) 2 ILR Delhi 909
High Courts18 Dec 1968
Laxmi Narain Oil Mills and Another Vs Mamraj Musadilal and Others
Delhi High Court · AIR 1969 Delhi 311
High Courts18 Dec 1968
Shakti Raj Vs The State
Delhi High Court · (1969) 5 DLT 140 : (1969) ILR Delhi 152 Supp
High Courts17 Dec 1968
Harbhajan Kaur Vs Sant Singh
Delhi High Court · AIR 1969 Delhi 298 : (1969) CriLJ 1243 : (1968) ILR Delhi 545 Supp : (1968) ILR Delhi 545
High Courts17 Dec 1968
The State (Delhi) Vs Dewan Ram Dass T. Chugani
Delhi High Court · AIR 1969 Delhi 319 : (1969) CriLJ 1380 : (1969) 5 DLT 526
High Courts16 Dec 1968
Madan Lal Kharbanda Vs Union of India and Others
Delhi High Court · (1969) 5 DLT 578
High Courts12 Dec 1968
E.T. Sen (Retd.) Vs Edatata Narayanan and Others
Delhi High Court · AIR 1969 Delhi 201 : (1969) CriLJ 884 : (1969) 5 DLT 348 : (1969) ILR Delhi 157