High Courts23 Jan 1969
Virendra Saigal Vs Sumatilal Jamnalal
Delhi High Court · AIR 1970 Delhi 14 : (1969) ILR Delhi 253 Supp
Arbitration Act, 1940 — Section 2(C), 31, 31(1), 31(2), 31(4)Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,186 of 6,208
High Courts23 Jan 1969
Raj Narain Agarwala Vs The Income Tax Commissioner, Delhi
Delhi High Court · (1969) ILR Delhi 936 : (1970) 75 ITR 1
High Courts23 Jan 1969
The Commissioner of Income Tax, Delhi Vs Chairanji Lal, New Delhi
Delhi High Court · (1969) ILR Delhi 944 : (1969) 74 ITR 480
High Courts20 Jan 1969
National Projects Construction Corporation Ltd. Vs Commissioner of Wealth Tax
Delhi High Court · (1969) 74 ITR 465
High Courts17 Jan 1969
Krishana Kumar and Another Vs Vimla Saigal and Others
Delhi High Court · (1969) 5 DLT 671 : (1969) ILR Delhi 101 Supp
High Courts14 Jan 1969
Ishwar Nath Topa and Others Vs Surender Singh Ahluwalia
Delhi High Court · AIR 1969 Delhi 289 : (1969) 5 DLT 439
High Courts13 Jan 1969
Ram Singh Vs The State
Delhi High Court · (1970) CriLJ 635 : (1969) 5 DLT 339 : (1969) ILR Delhi 211 Supp
High Courts08 Jan 1969
Veer Finance Co. Vs Ram Lachan Sharma etc.
Delhi High Court · (1969) ILR Delhi 368
High Courts07 Jan 1969
R.S. Nawal kishore Vs The Union of India
Delhi High Court · (1969) ILR Delhi 410 : (1969) ILR Delhi 310 Supp
High Courts07 Jan 1969
Seth Munna Lal Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 47
High Courts07 Jan 1969
Reserve Bank of India Vs Sudershan Kumar Khanna and Another
Delhi High Court · (1970) 6 DLT 121 : (1969) ILR Delhi 460 Supp
High Courts03 Jan 1969
The Commissioner of Wealth Tax, New Delhi Vs Bharat Ram Charat Ram and Co. Pvt. Ltd
Delhi High Court · (1969) ILR Delhi 738
High Courts01 Jan 1969
Nahan Foundary Limited Nahan Vs Ram Kishan Kulwant Rai
Delhi High Court · (1969) 5 DLT 545