High Courts10 Sept 1969
Globe Financiers (P.) Ltd. Vs Official Liquidator
Delhi High Court · (1970) 40 CompCas 1161
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,179 of 6,208
High Courts09 Sept 1969
V.V. Puri Vs Assistant Controller, Reserve Bank of India, New Delhi and Others
Delhi High Court · (1969) ILR Delhi 898
High Courts03 Sept 1969
Kusum Goswami Vs Mukhtiar Singh and Others
Delhi High Court · (1970) ILR Delhi 77
High Courts01 Sept 1969
D.L.F. Housing and Construction (P) Ltd. Vs Delhi Municipal Corporation and Others
Delhi High Court · (1969) ILR Delhi 1055
High Courts01 Sept 1969
Raja Brothers, Cloth Merchants Chandni Chowk, Kucha Rehman, Delhi Vs Chanrai Uttam Chand
Delhi High Court · (1970) 6 DLT 84 : (1969) ILR Delhi 931 Supp
High Courts29 Aug 1969
The Vanguard Insurance Co. Ltd. Vs Rohini Bhan and Others
Delhi High Court · (1970) ACJ 11 : (1969) ILR Delhi 775
High Courts27 Aug 1969Allowed
Khidni and Others Vs Dayal Singh and Others
Delhi High Court · (1969) ACJ 444
High Courts26 Aug 1969
Municipal Corporation of Delhi and Others Vs Chaman Dass
Delhi High Court · (1969) 5 DLT 642
High Courts26 Aug 1969
Ram Kishore Rastogi Vs The Appellate Officer, Jaisalmer House
Delhi High Court · (1969) ILR Delhi 989
High Courts21 Aug 1969
Hafiz Zahir-Ud-Din Ahmad Vs Shib Narain
Delhi High Court · (1970) ILR Delhi 376
High Courts14 Aug 1969
The Municipal Corporation of Delhi and Others Vs Hukam Chand Jain
Delhi High Court · (1970) 6 DLT 165
High Courts12 Aug 1969
The Municipal Corporation of Delhi Vs Kundan Lal Sharma
Delhi High Court · (2002) 100 DLT 332 : (1969) ILR Delhi 715 Supp
High Courts07 Aug 1969
H.P. Nanda Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 656
High Courts06 Aug 1969
Municipal Corporation of Delhi Vs Ram Prakash
Delhi High Court · (1970) ILR Delhi 86
High Courts06 Aug 1969
Dhanna Singh Vs Chief Commissioner, Delhi Administralon and Others
Delhi High Court · (1969) ILR Delhi 799
High Courts05 Aug 1969
Mahaveer Hat Manufacturing Company and Others Vs The Union of India and Others
Delhi High Court · (1969) 5 DLT 566