High Courts14 Oct 1970
R.C. Sood and Co. Pvt. Ltd. Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 170
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,165 of 6,208
High Courts13 Oct 1970
Madan Iron Stores and Others Vs Delhi Development Authority and Others
Delhi High Court · (1970) ILR Delhi 824
High Courts12 Oct 1970
Bardu Ram Dhanna Ram Vs Ram Chander Khibru
Delhi High Court · AIR 1972 Delhi 34 : (1972) 8 DLT 135
High Courts12 Oct 1970
Sarup Singh Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 464
High Courts08 Oct 1970
Mohinder Singh and Others Vs The State
Delhi High Court · (1970) ILR Delhi 854
High Courts05 Oct 1970
Surat Singh and Others Vs S.R. Bakshi and Others
Delhi High Court · AIR 1971 Delhi 133
High Courts30 Sept 1970
Mineral Industry Association Vs The Union of India and Another
Delhi High Court · AIR 1971 Delhi 160 : (1971) 22 FLR 363
High Courts29 Sept 1970
Surinder Kumar Kapur Vs Sujan Singh Chadha
Delhi High Court · (1971) ILR Delhi 672
High Courts29 Sept 1970
Vijay Rosin and Turpentine Factory, Oshiarpur Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 661
High Courts29 Sept 1970
Pritam Singh Vs The State
Delhi High Court · (1972) CriLJ 1621(1) : (1971) 7 DLT 345
High Courts23 Sept 1970
Mahesh Chandar and Others Vs Chungo and Others
Delhi High Court · (1972) 8 DLT 264
High Courts22 Sept 1970
The Delhi Peasants Co-Operative Multipurpose Society Ltd. Vs The Collector and Others
Delhi High Court · (1971) 7 DLT 399
High Courts22 Sept 1970
Bishan Sarup Gupta Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 629
High Courts16 Sept 1970
Durlab Singh and Others Vs State
Delhi High Court · (1974) CriLJ 1182 : (1971) 7 DLT 152