COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,161 of 6,208
High Courts14 Jan 1971
Custodian of Evacuee Property, New Delhi Vs Daryodh Singh and Others
Delhi High Court · (1971) ILR Delhi 59
High Courts14 Jan 1971
Harkartar Kaur and Others Vs The Lieutenant Governor and Others
Delhi High Court · AIR 1971 Delhi 195 : (1971) 1 ILR Delhi 238
High Courts13 Jan 1971
The Commissioner of Income Tax, New Delhi Vs All India Film Corporation Ltd., New Delhi
Delhi High Court · (1971) ILR Delhi 51
High Courts13 Jan 1971
The Municipal Corporation of Delhi Vs Kundan Lal and Others
Delhi High Court · (1971) RLR 15
High Courts12 Jan 1971
Parkash Kaur and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 224 : (1972) ILR Delhi 303
High Courts01 Jan 1971
Controller of Estate Duty Vs Prahlad Rai
Delhi High Court · (1971) ILR Delhi 693 : (1972) 83 ITR 321
High Courts24 Dec 1970
Narisingh Dass Sharma Vs Delhi Administration, Union Territory of Delhi and Others
Delhi High Court · AIR 1971 Delhi 198
High Courts24 Dec 1970
Sukhdev Sahai and Others Vs District Magistrate, Delhi and Another
Delhi High Court · AIR 1971 Delhi 237
High Courts24 Dec 1970
Hari Narain and Others Vs Gopal Sahai and Others
Delhi High Court · (1972) 8 DLT 24
High Courts24 Dec 1970
Commissioner of Income Tax Vs Bharat General Reinsurance Co. Ltd.
Delhi High Court · (1971) 41 CompCas 596 : (1971) 81 ITR 303