COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 6,157 of 6,208
High Courts24 Mar 1971
Krishan Gopal Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 272
High Courts23 Mar 1971
Madan Mohan Manoharlal Vs Union of India
Delhi High Court · AIR 1971 Delhi 257
High Courts22 Mar 1971
Dayal Chand Vs Sham Mohan
Delhi High Court · AIR 1971 Delhi 183 : (1971) 1 ILR Delhi 787
High Courts22 Mar 1971
The United Cereal Products Ltd. and Others Vs Union of India and Another
Delhi High Court · (1971) CriLJ 1605 : (1971) ILR Delhi 607 : (1971) RLR 17
High Courts22 Mar 1971
Kirath Chand Vs P.R. Varshneya and Others
Delhi High Court · (1972) 8 DLT 79 : (1971) 1 ILR Delhi 405
High Courts19 Mar 1971
Amolak Singh Jain Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 562
High Courts19 Mar 1971
The Commissioner of Wealth Tax, Delhi Vs Mela Ram
Delhi High Court · (1971) ILR Delhi 390 : (1972) 84 ITR 323
High Courts18 Mar 1971
The Commissioner of Gift Tax Vs Munshi Lal
Delhi High Court · (1971) ILR Delhi 517 : (1972) 85 ITR 129
High Courts17 Mar 1971
Madan M. Behl and Another Vs National Small Scale Industries Corporation
Delhi High Court · (1971) CriLJ 1484
High Courts17 Mar 1971
Mohammad Idris and Others Vs Mehar Illahi
Delhi High Court · AIR 1971 Delhi 262
High Courts16 Mar 1971
Naunihal Singh Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 269 : (1971) LabIC 1267