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Delhi High Court judgments

1,22,427 judgments · page 6,111 of 6,122

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High Courts19 Dec 1967

Ram Saran Dass Vs Ram Kali and Another

Delhi High Court · (1968) 4 DLT 377 : (1968) ILR Delhi 300 Supp : (1968) ILR Delhi 300

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High Courts19 Dec 1967

Trilok Chand Vs Thakar Dass

Delhi High Court · (1968) 4 DLT 170

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High Courts18 Dec 1967

Darshan Lal Vs State

Delhi High Court · (1968) 4 DLT 72

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High Courts16 Dec 1967

Dula Mal Soni Vs New Delhi Municipal Committee

Delhi High Court · (1967) 12 DEL CK 0015

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High Courts13 Dec 1967

Rattan Chand and Others Vs Arora Provision Stores

Delhi High Court · (1968) 4 DLT 61

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High Courts13 Dec 1967

Raghu Nath Vs Harbans Singh and Others

Delhi High Court · (1968) 4 DLT 121

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High Courts11 Dec 1967

Parkash Chander Gupta Vs Tara Chand Malik

Delhi High Court · (1968) 4 DLT 200

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High Courts08 Dec 1967

Jtoi Parshad Vs Gajendra Sharma

Delhi High Court · (1968) 4 DLT 125

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High Courts08 Dec 1967

Nand Gopal Vs State

Delhi High Court · (1968) 4 DLT 338

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High Courts06 Dec 1967

S. Indekr Singh Vs Hari Chand

Delhi High Court · (1968) 4 DLT 86

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High Courts04 Dec 1967

Custodian of Evacuee Property, New Delhi Vs Rameshwar Dayal and Others

Delhi High Court · AIR 1968 Delhi 183

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High Courts29 Nov 1967

Delhi Iron and Si Eel Co. (P) Ltd. Vs Union of India

Delhi High Court · (1968) 4 DLT 15

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High Courts28 Nov 1967

Ram Kumar Vs Harish Kumar and Another

Delhi High Court · (1968) 4 DLT 74

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High Courts24 Nov 1967

Court on its own Mtoion Vs K.S. Sethi

Delhi High Court · AIR 1968 Delhi 248 : (1968) CriLJ 1417

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High Courts23 Nov 1967

Chander Bhan Vs Chattar Singh and Another

Delhi High Court · AIR 1968 Delhi 229 : (1968) 4 DLT 501(1)

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High Courts22 Nov 1967

Raj Kumar Vs Harish Kumar and Others

Delhi High Court · (1968) 4 DLT 488

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High Courts21 Nov 1967

Pritam Singh Vs Suraj Pershad

Delhi High Court · (1967) 3 DLT 704

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High Courts17 Nov 1967

The Punjab Oil Expellers Company Vs Madan Lal Nanda and Sons and Others

Delhi High Court · (1967) 3 DLT 56

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High Courts15 Nov 1967

Shayam Singh Vs State

Delhi High Court · (1969) 5 DLT 222

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High Courts06 Nov 1967

Municipal Corporation of Delhi Vs Ram Dayal

Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353

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