High Courts12 Sept 1968
In the matter of: Contempt of H.L. Sehgal Vs State
Delhi High Court · (1985) ILR Delhi 921
COURT ARCHIVE
Delhi High Court judgments
1,22,405 judgments · page 6,104 of 6,121
High Courts07 Sept 1968
Jugal Kishore Vs Des Raj Seth
Delhi High Court · (1968) 4 DLT 571 : (1969) ILR Delhi 199 Supp
High Courts02 Sept 1968
Shamkar Dass and Others Vs Shanti Devi and Others
Delhi High Court · (1969) 5 DLT 234
High Courts14 Aug 1968
Mohd. Ibrahim Vs State
Delhi High Court · AIR 1969 Delhi 315 : (1969) CriLJ 1377
High Courts14 Aug 1968
Good Will India Limited and Another Vs The Union of India, New Delhi and Others
Delhi High Court · (1968) ILR Delhi 462 Supp : (1968) ILR Delhi 462
High Courts14 Aug 1968
H.L. Rodhey and Others Vs Delhi Administration and Others
Delhi High Court · AIR 1969 Delhi 246
High Courts12 Aug 1968
General Manager, Delhi Transport Undertaking Vs Vijay Goods Carriers (P) Ltd. and Others
Delhi High Court · (1969) ACJ 67 : (1968) 4 DLT 646
High Courts12 Aug 1968
Sham Lal Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1968) 4 DLT 545
High Courts12 Aug 1968
Ashoka Htoels Ltd., New Delhi Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1968) ILR Delhi 450 Supp : (1968) ILR Delhi 450 : (1969) 72 ITR 306
High Courts09 Aug 1968
Nand Kishore Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1969) 5 DLT 214
High Courts08 Aug 1968
Dwarka Nath and Another Vs Municipal Corporation
Delhi High Court · (1968) 4 DLT 544
High Courts30 Jul 1968
Deb Kanta Roy Vs E.S. Krishnamurty, Member Central Board of Revenue and Others
Delhi High Court · (1968) 4 DLT 693
High Courts19 Jul 1968
Roshan Lal Anand and Another Vs Bachittek Singh and Another
Delhi High Court · (1968) 4 DLT 524