High Courts08 Nov 1966
Ajit Singh Vs Gurcharan Singh
Delhi High Court · AIR 1967 Delhi 35
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
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Delhi High Court judgments
1,21,167 judgments · page 6,059 of 6,059
High Courts07 Nov 1966
Sardar Begum Vs Jagdish Chand Bhandari, Defendant
Delhi High Court · AIR 1967 Delhi 61
High Courts07 Nov 1966
M.L. Joshi Vs Director of Estates, Government of India, New Delhi and Another
Delhi High Court · AIR 1967 Delhi 86
High Courts07 Nov 1966
S.K. Chatterjee and Another Vs J.N. Ghosal
Delhi High Court · AIR 1967 Delhi 49
High Courts01 Nov 1966Dismissed
Union of India (UOI) and Another Vs Viranwali and Others
Delhi High Court · (1967) ACJ 41
High Courts20 Sept 1966
Chief Controlling Revenue Authority and Another Vs Fertilizer Corporation of India Ltd. and Others
Delhi High Court · AIR 1969 Delhi 130