COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,050 of 6,051
High Courts23 Dec 1966
Rabinder Nath Malik Vs Regional Passport Officer, New Delhi and Others
Delhi High Court · AIR 1967 Delhi 1
Constitution of India, 1950 — Article 19(1), 19(1)D, 19(5), 21, 226Passports Act, 1967 — Section 2
High Courts23 Dec 1966
Jai Parkash Vs The State
Delhi High Court · AIR 1967 Delhi 111 : (1967) CriLJ 1495
High Courts22 Dec 1966
Hari brothers Private Ltd., Delhi Vs Income Tax Officer Special Investigation, New Delhi and Another
Delhi High Court · AIR 1967 Delhi 146
High Courts22 Dec 1966
State (Delhi Administration) Vs Sinha Govindji
Delhi High Court · AIR 1967 Delhi 88 : (1967) CriLJ 1300
High Courts22 Dec 1966
Labh Singh Waryam Singh Vs Union of India
Delhi High Court · AIR 1967 Delhi 67
High Courts20 Dec 1966
Turat Singh Shadi Ram Vs Custodian of Evacuees Property and Regional Settlement Commissioner, New Delhi and Others
Delhi High Court · AIR 1967 Delhi 54
High Courts19 Dec 1966Dismissed
The Industrial and Trade Publication (P) Ltd., New Delhi Vs Partap Chand and Others
Delhi High Court · AIR 1967 Delhi 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, 115
High Courts18 Dec 1966
Ram Lal Puri Vs Gokalnagar Sugar Mills Co. Ltd.
Delhi High Court · (1967) 3 DLT 231
High Courts16 Dec 1966
Dula Mal Soni Vs New Delhi Municipal Committee
Delhi High Court · AIR 1967 Delhi 36 : (1967) 3 DLT 95
Punjab Municipal Act, 1911 — Section 195, 215, 220
High Courts16 Dec 1966
Chiranji Lal Ram Lal Vs Chandgi Ram Kundan Lal and Co. Hyderabad
Delhi High Court · AIR 1967 Delhi 158
High Courts16 Dec 1966
Sita Ram Aggarwal Vs The Union of India and Others
Delhi High Court · AIR 1967 Delhi 38
High Courts15 Dec 1966
Mohd. Umar Vs Inshalla Bi.
Delhi High Court · AIR 1968 Delhi 5 : (1968) 3 DLT 13
High Courts13 Dec 1966Allowed
Hira Lal Vs New Delhi Municipal Committee, New Delhi
Delhi High Court · AIR 1967 Delhi 24
Punjab Municipal Act, 1911 — Section 189, 3(2), 3(5)
High Courts30 Nov 1966
Harmohinder Singh and Another Vs General Manager, Northern Railway and Others
Delhi High Court · AIR 1967 Delhi 56