High Courts13 Dec 1966Allowed
Hira Lal Vs New Delhi Municipal Committee, New Delhi
Delhi High Court · AIR 1967 Delhi 24
Punjab Municipal Act, 1911 — Section 189, 3(2), 3(5)
COURT ARCHIVE
Delhi High Court judgments
1,20,804 judgments · page 6,040 of 6,041
High Courts30 Nov 1966
Harmohinder Singh and Another Vs General Manager, Northern Railway and Others
Delhi High Court · AIR 1967 Delhi 56
High Courts25 Nov 1966
Ram Das Amir Chand Vs Mangat Rai Chhittumal
Delhi High Court · AIR 1967 Delhi 70
High Courts25 Nov 1966Allowed
Bharat Fire and General Insurance Ltd. Vs Parameshwari Prasad Gupta
Delhi High Court · (1966) 11 DEL CK 0009
High Courts21 Nov 1966
Electrical Manufacturing Co. Ltd. Vs D.D. Bhargava
Delhi High Court · AIR 1967 Delhi 41 : (1967) CriLJ 868
High Courts17 Nov 1966
The Punjab Oil Expellers Co., Ghaziabad Vs Madan Lal Nanda and Sons and Others
Delhi High Court · AIR 1967 Delhi 28
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 17
High Courts16 Nov 1966Dismissed
Mohammad Vs Aggarwal Finance Private Ltd.
Delhi High Court · (1967) 3 DLT 15
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts16 Nov 1966
Ram Sarup Charan Singh Vs The State
Delhi High Court · AIR 1967 Delhi 26 : (1967) CriLJ 744
High Courts09 Nov 1966
Shadi Lal Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 48 : (1967) 3 DLT 2
High Courts08 Nov 1966
Ajit Singh Vs Gurcharan Singh
Delhi High Court · AIR 1967 Delhi 35
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts07 Nov 1966
Sardar Begum Vs Jagdish Chand Bhandari, Defendant
Delhi High Court · AIR 1967 Delhi 61