High Courts22 Mar 1971
Kirath Chand Vs P.R. Varshneya and Others
Delhi High Court · (1972) 8 DLT 79 : (1971) 1 ILR Delhi 405
COURT ARCHIVE
Delhi High Court judgments
1,21,607 judgments · page 6,030 of 6,081
High Courts19 Mar 1971
Amolak Singh Jain Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 562
High Courts19 Mar 1971
The Commissioner of Wealth Tax, Delhi Vs Mela Ram
Delhi High Court · (1971) ILR Delhi 390 : (1972) 84 ITR 323
High Courts18 Mar 1971
The Commissioner of Gift Tax Vs Munshi Lal
Delhi High Court · (1971) ILR Delhi 517 : (1972) 85 ITR 129
High Courts17 Mar 1971
Madan M. Behl and Another Vs National Small Scale Industries Corporation
Delhi High Court · (1971) CriLJ 1484
High Courts17 Mar 1971
Mohammad Idris and Others Vs Mehar Illahi
Delhi High Court · AIR 1971 Delhi 262
High Courts16 Mar 1971
Naunihal Singh Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 269 : (1971) LabIC 1267
High Courts15 Mar 1971
The Commissioner of Sales Tax Vs Jaynes Cheap Stores Supply
Delhi High Court · (1971) ILR Delhi 529
High Courts15 Mar 1971
The Commissioner of Income Tax, Delhi Vs Naya Sahitya, Delhi
Delhi High Court · (1971) ILR Delhi 521 : (1972) 84 ITR 567
High Courts11 Mar 1971
Bakshi Lochan Singh and Others Vs Jathedar Santokh Singh and Others
Delhi High Court · AIR 1971 Delhi 277 : (1971) 1 ILR Delhi 615 : (1971) RLR 33
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 6 Rule 4, 92, 93Delhi High Court Act, 1966 — Section 5(2)
High Courts11 Mar 1971
The Commissioner of Income Tax Central, New Delhi Vs P.N. Behl
Delhi High Court · (1971) ILR Delhi 338 : (1972) 84 ITR 125
High Courts11 Mar 1971
The Commissioner of Income Tax, Delhi Vs Lala Shri Dhar
Delhi High Court · (1971) ILR Delhi 630 : (1972) 84 ITR 192
High Courts10 Mar 1971
Municipal Corporation of Delhi Vs Bharat Oxygen Gass Co.
Delhi High Court · (1971) ILR Delhi 385
High Courts10 Mar 1971
Prakash and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1971) ILR Delhi 811
High Courts04 Mar 1971
R.C. Roy Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 186 : (1971) ILR Delhi 584
High Courts04 Mar 1971
R.K. Gupta Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 254