High Courts22 May 1970
Baluev Raj Vs Tub Delhi Development Authority and Others
Delhi High Court · (1971) 7 DLT 4 : (1971) RLR 84
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,013 of 6,051
High Courts22 May 1970
Jagjit Singh Uppal and Others Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 155
High Courts21 May 1970
Gulzari Lal Bhargava Vs Murari Lal Bhargava
Delhi High Court · AIR 1970 Delhi 222 : (1971) 7 DLT 296
High Courts14 May 1970
Sumitra Rani Sondhi and Others Vs Bennet Coleman and Co. and Others
Delhi High Court · (1970) 6 DLT 502
High Courts14 May 1970
Jamna Devi and Others Vs Prem Chand and Others
Delhi High Court · (1970) ILR Delhi 721
High Courts13 May 1970Dismissed
Jalpaiguri Cinema Co. Ltd. Vs Pramatha Nath Mukherjee and Others
Delhi High Court · (1971) 41 CompCas 141
High Courts13 May 1970
M. Chowdhury Vs The Collector of Stamps, Delhi
Delhi High Court · (1970) ILR Delhi 606
High Courts13 May 1970
Tara Chand Goel Vs Summer Field School and Others
Delhi High Court · (1983) 23 DLT 507
High Courts12 May 1970
State of Punjab Vs Dev and Another
Delhi High Court · AIR 1970 Delhi 188 : (1970) CriLJ 1346 : (1970) 6 DLT 398
High Courts11 May 1970
Union of India Vs Modi Sugar Mills Ltd.
Delhi High Court · (1970) ILR Delhi 92
High Courts11 May 1970
Rai and Sons (P). Limited Vs Phelps and Co. (P). Limited and Others
Delhi High Court · (1970) 6 DLT 523
High Courts08 May 1970
K.C.Madan Lal and Co. Vs The Jullundur Ex-Service-Man Motor Transport Co-Operative Society Ltd.
Delhi High Court · (1972) 8 DLT 118