High Courts26 Aug 1970
A.C. Manna and Another Vs Toti Devi
Delhi High Court · (1971) 7 DLT 187 : (1971) RLR 57
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,010 of 6,051
High Courts25 Aug 1970
Saroj Vs The Registrar of Companies, Delhi and Another
Delhi High Court · (1971) 7 DLT 213
High Courts25 Aug 1970
Eagle Star Insurance Co. Ltd. and Another Vs L.V. Kumar
Delhi High Court · (1972) 8 DLT 32
High Courts25 Aug 1970
Balwant Singh Vs Mandir Lakshmi Narain
Delhi High Court · (1970) ILR Delhi 488
High Courts25 Aug 1970
Mohd. Rafiq Mohd. Shafiq Vs Modi Sugar Mills Ltd., Modinagar
Delhi High Court · (1970) ILR Delhi 246
High Courts21 Aug 1970
The Lakshmi Insurance Co. Ltd., New Delhi Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 681 : (1971) 80 ITR 575
High Courts21 Aug 1970
A.K. Gopalan Vs The Election Commission of India and Another
Delhi High Court · AIR 1971 Delhi 39
High Courts20 Aug 1970
Maharani Ram Sundari Vs The State Himachal Pradesh
Delhi High Court · (1971) 7 DLT 64
High Courts14 Aug 1970
Durga Chand and Another Vs Administrator and Others
Delhi High Court · AIR 1971 Delhi 73
High Courts12 Aug 1970
Dayal Weaving Factory Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 357
High Courts11 Aug 1970
Kaicker Typewriter Exchange Vs Ram Narain Mehra
Delhi High Court · (1970) ILR Delhi 384
High Courts06 Aug 1970
Raghubir Singh Vs Union of India and Others
Delhi High Court · (1970) 08 DEL CK 0036
High Courts06 Aug 1970
Kundan Lal Vij Vs Delhi Administration and Others
Delhi High Court · (1970) ILR Delhi 493