The Delhi Cloth and General Mills Co. Ltd. and Another Vs The Joint Secretary, Govt. of India and Another
Delhi High Court · (1978) 2 ELT 121 : (1978) ILR Delhi 216
COURT ARCHIVE
1,21,811 judgments · page 5,951 of 6,091
Delhi High Court · (1978) 2 ELT 121 : (1978) ILR Delhi 216
Delhi High Court · (1979) CriLJ 365 : (1979) ILR Delhi 764
Delhi High Court · AIR 1978 Delhi 221 : (1978) 14 DLT 6 : (1978) RLR 261
Delhi High Court · (1978) 2 ELT 127 : (1978) ILR Delhi 352
Delhi High Court · AIR 1979 Delhi 129 : (1979) RLR 392
Delhi High Court · (1978) 2 ELT 111
Delhi High Court · AIR 1978 Delhi 304 : (1978) 14 DLT 6(2)
Delhi High Court · (1978) 14 DLT 26 : (1978) RLR 394
Delhi High Court · (1979) 15 DLT 195
Delhi High Court · (1979) 49 CompCas 53 : (1979) 116 ITR 138
Delhi High Court · AIR 1978 Delhi 233 : (1978) 14 DLT 66 : (1978) 2 ILR Delhi 266 : (1978) RLR 266
Delhi High Court · (1978) 48 CompCas 459
Delhi High Court · (1978) ILR Delhi 515
Delhi High Court · (1978) ILR Delhi 241 : (1978) LabIC 1027 : (1978) RLR 328