High Courts23 Apr 1980
Amar Nath Khandelwal Vs Commissioner of Income Tax
Delhi High Court · (1980) 4 TAXMAN 511
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,929 of 6,103
High Courts22 Apr 1980
Vijay Bank Ltd. Vs S.S. Upadhyaya and Another
Delhi High Court · (1980) 18 DLT 116 : (1980) RLR 609
High Courts21 Apr 1980
Lachhman Das and Another Vs Suraj Parkash Mahajan
Delhi High Court · (1980) 18 DLT 75 : (1980) RLR 525
High Courts21 Apr 1980
Commissioner of Income Tax, Delhi-III Vs Srikishan Dass
Delhi High Court · (1980) 18 CTR 297 : (1980) 125 ITR 730
High Courts21 Apr 1980
C.M. Grover Vs Kartar Singh Phool Singh C.M. Grover Vs Kirpal Singh Surinder Singh
Delhi High Court · (1980) 18 DLT 240(2)
High Courts18 Apr 1980
Commissioner of Income Tax, Delhi-I Vs Premier Auto Finance P. Ltd.
Delhi High Court · (1981) 128 ITR 540
High Courts17 Apr 1980
Associated Cement Companies Ltd. Vs Union of India
Delhi High Court · (1981) 8 ELT 421
High Courts16 Apr 1980
Modi Carpets Limited and Another Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 1276
High Courts16 Apr 1980
Modi Carpets Limited and another Vs Union of India and others
Delhi High Court · (1980) CENCUS 370 : (1980) 6 ELT 320
High Courts16 Apr 1980
Inderjit Kaur Vs Rajinder Singh
Delhi High Court · (1980) 18 DLT 197 : (1980) RLR 666
High Courts14 Apr 1980Dismissed
H.K. Dass Sharma Vs Official Liquidator, United India General Finance (P.) Ltd. and Another
Delhi High Court · (1980) RLR 552
Companies Act, 1956 — Section 446, 477, 543Limitation Act, 1963 — Article 137
High Courts14 Apr 1980
Jaipur Charitable Trust Vs Commissioner of Income Tax, Central, Delhi
Delhi High Court · (1981) 127 ITR 620
High Courts10 Apr 1980
Prem Nath Motors Vs Presiding Officer, Industrial Tribunal Delhi and John Nigholson
Delhi High Court · (1980) 18 DLT 111 : (1980) 41 FLR 338
High Courts10 Apr 1980
Haryana Breweries Ltd. Vs Aluminium Manufacturing Co. Ltd. and Another
Delhi High Court · AIR 1980 Delhi 311 : (1980) 18 DLT 122
High Courts10 Apr 1980
Chander Mohan Khanna Vs National Council of Educational Research
Delhi High Court · (1980) ILR Delhi 1010