High Courts19 Mar 1968
Ishwar Devi Malik and Others Vs Union of India and Others
Delhi High Court · (1968) ACJ 141 : AIR 1969 Delhi 183 : (1968) ILR Delhi 59 Supp : (1968) ILR Delhi 59
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,871 of 5,884
High Courts12 Mar 1968
K.P. Shankara, Official Liquidator Peoples'' Insurance Company Ltd. Vs Sardul Singh Caveeshar and Others
Delhi High Court · (1968) ILR Delhi 225 Supp : (1968) ILR Delhi 225
High Courts04 Mar 1968Disposed Off
Mehta Teja Singh and Co. Vs Fertilizer Corporation of India, Ltd. and Another
Delhi High Court · AIR 1968 Delhi 188 : (1968) ILR Delhi 75 Supp : (1968) ILR Delhi 75
Arbitration Act, 1940 — Section 16, 16(1), 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Mar 1968
Siya Ram Sharma Vs Director General, Supplies and Disposalsand Others
Delhi High Court · (1970) 6 DLT 2 : (1968) ILR Delhi 178 Supp
High Courts23 Feb 1968
The Rampur Distillery and Chemical Co., Ltd. Vs The Company Law Board and Another
Delhi High Court · AIR 1968 Delhi 252
High Courts23 Feb 1968
Bansi Lal Gera Vs University of Delhi and Another
Delhi High Court · (1968) 4 DLT 353
High Courts22 Feb 1968
Fedders Lloyd Corporation (P.) Ltd. Vs B.A. Lakshminarayana Swami and Another
Delhi High Court · AIR 1969 Delhi 26 : (1969) CriLJ 168 : (1970) 6 DLT 182 : (1968) ILR Delhi 141 Supp
High Courts19 Feb 1968
Union of India Vs Dinesh Kumar
Delhi High Court · AIR 1968 Delhi 255 : (1968) 4 DLT 419 : (1968) ILR Delhi 32 Supp : (1968) ILR Delhi 32
High Courts14 Feb 1968
Aya Singh Tirlok Singh Vs Munshi Ram Amta Ram
Delhi High Court · AIR 1968 Delhi 249 : (1968) 4 DLT 310
High Courts14 Feb 1968
Tulja Ram Vs Delhi Administration and Others
Delhi High Court · (1968) 4 DLT 509 : (1968) ILR Delhi 438 Supp : (1968) ILR Delhi 438
High Courts12 Feb 1968Dismissed
Edward Keventer Successors Private Ltd. Vs Krishan Kumar Sud.
Delhi High Court · (1968) 02 DEL CK 0015
High Courts12 Feb 1968
K.D. Kohli Vs K.K. Sondhi
Delhi High Court · AIR 1968 Delhi 231 : (1968) CriLJ 1271
High Courts08 Feb 1968
Delhi Administration, Delhi Vs S.P. Kohli, Deputy Municipal Engineer
Delhi High Court · (1969) 5 DLT 632
High Courts08 Feb 1968
Ram Nath Vs R.K. Baweja Judicial Secretary and Others
Delhi High Court · (1968) ILR Delhi 328 Supp : (1968) ILR Delhi 328