High Courts12 Feb 1971
Commissioner of Sales Tax, Delhi Vs Roshanara Club Limited
Delhi High Court · (1971) ILR Delhi 164
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,835 of 5,884
High Courts12 Feb 1971
R.P. Singh Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 175
High Courts11 Feb 1971
Commissioner of Wealth Tax, Delhi Vs Sheela Bharat Ram
Delhi High Court · (1971) ILR Delhi 191 : (1971) 81 ITR 111
High Courts10 Feb 1971
British India General Insurance Co., New Delhi Vs United India General Finance (P) Ltd. and Others
Delhi High Court · AIR 1971 Delhi 266
Arbitration Act, 1940 — Section 20
High Courts10 Feb 1971
Hari Dev Sharma Vs State
Delhi High Court · (1971) CriLJ 1615 : (1971) ILR Delhi 538
High Courts09 Feb 1971
Indian Shikar Outfitters Association and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 178
High Courts08 Feb 1971
Jag Mohan and Others Vs Controller of Estate Duty
Delhi High Court · (1972) 85 ITR 1
High Courts05 Feb 1971
The Commissioner of Income Tax, Delhi, New Delhi Vs Bhanna Mal and Company Private Ltd., Delhi
Delhi High Court · (1971) ILR Delhi 371 : (1971) 82 ITR 138
High Courts04 Feb 1971
Municipal Corporation of Delhi Vs Rattan Lal
Delhi High Court · (1971) CriLJ 1485 : (1971) ILR Delhi 285
High Courts03 Feb 1971
Shanti Devi Vs Balbir Singh and Another
Delhi High Court · AIR 1971 Delhi 294 : (1971) 1 ILR Delhi 213
High Courts29 Jan 1971
Life Insurance Corporation of India Vs R.N. Mehta
Delhi High Court · (1971) ILR Delhi 94
High Courts29 Jan 1971
Ram Narain Vs Lakshmi Dass Kundra
Delhi High Court · AIR 1971 Delhi 268 : (1971) 1 ILR Delhi 411
High Courts29 Jan 1971
P.L. Bhardwaj Vs State Bank of India and Others
Delhi High Court · (1971) ILR Delhi 236
High Courts21 Jan 1971
Delhi Vanaspati Syndicate, Delhi Vs Bhagwan Dass Fadir Chand
Delhi High Court · AIR 1972 Delhi 17 : (1971) ILR Delhi 84