High Courts21 Feb 1967
DAULAT RAM AND OTHERS Vs SOM NATH AND OTHERS.
Delhi High Court · (1968) 68 ITR 779
COURT ARCHIVE
Delhi High Court judgments
1,16,474 judgments · page 5,821 of 5,824
High Courts21 Feb 1967
Avtar Singh Anand Vs E. Krishna and Others
Delhi High Court · AIR 1968 Delhi 185 : (1969) 2 LLJ 524
High Courts21 Feb 1967
S. ZOIRASTER and CO. Vs COMMISSIONER OF Income Tax, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT.
Delhi High Court · (1968) 68 ITR 770
High Courts15 Feb 1967
Union of India and Others Vs S. Sarup Singh
Delhi High Court · AIR 1968 Delhi 219
High Courts15 Feb 1967
Devi Charan Vs Durga Porshad Chhanu Lal and Others
Delhi High Court · AIR 1967 Delhi 128
High Courts14 Feb 1967
Amar Nath Kapur Vs Pran Nath Khanna
Delhi High Court · AIR 1968 Delhi 217 : (1968) CriLJ 1268 : (1968) 3 DLT 15
High Courts07 Feb 1967Dismissed
New Zealand Insurance Co. Ltd. Vs Kalu Ram and Others
Delhi High Court · (1967) ACJ 186
High Courts06 Feb 1967
Durlab Singh Sant Singh Vs Mehr Chand Khanna and Others
Delhi High Court · AIR 1967 Delhi 68
High Courts03 Feb 1967
Krishan Lal Vij Vs Union of India and Another
Delhi High Court · AIR 1969 Delhi 145
High Courts03 Feb 1967
Union of India Vs Bhagat Ram Parma Nand and Another
Delhi High Court · AIR 1967 Delhi 153
High Courts31 Jan 1967Dismissed
Amar Singh Vs The Union of India and others
Delhi High Court · AIR 1967 Delhi 110
High Courts31 Jan 1967
Delhi Administration Vs Parkash Chand and Others
Delhi High Court · AIR 1967 Delhi 151 : (1967) CriLJ 1630 : (1967) 3 DLT 383
High Courts27 Jan 1967
Ved Parkash Kapur Vs Harish Chander Rastogi and Another
Delhi High Court · (1967) 3 DLT 341
High Courts25 Jan 1967
Chander Parkash Aggarwala Vs The District Magistrate of Delhi and Another
Delhi High Court · (1967) 3 DLT 143
High Courts19 Jan 1967
L. Harish Chandra Vs Union of India
Delhi High Court · AIR 1967 Delhi 65 : (1967) 3 DLT 337
High Courts17 Jan 1967
Chadha Mtoor Transport Co. (P.) Ltd., Delhi Vs R.N. Chopra
Delhi High Court · AIR 1968 Delhi 75
Arbitration Act, 1940 — Section 19, 2, 21, 34, 40
High Courts17 Jan 1967
Chadha Mtoor Transport Co. Vs R.N. Chopra
Delhi High Court · (1968) ILR Delhi 309 Supp : (1968) ILR Delhi 309