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Delhi High Court judgments

1,16,196 judgments · page 5,806 of 5,810

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High Courts14 Mar 1967Allowed

Niranjan Dass Vs Gulzari Lal and Others

Delhi High Court · (1967) ACJ 202

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High Courts13 Mar 1967

MEATTLES LTD. Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN.

Delhi High Court · (1968) 68 ITR 79

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High Courts08 Mar 1967Allowed

Prem Singh and Others Vs Tika Ram and Others

Delhi High Court · (1967) ACJ 243

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High Courts07 Mar 1967

Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others

Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125

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High Courts03 Mar 1967

The Salween Timber and Construction Company (India) Vs Union of India

Delhi High Court · (1968) 4 DLT 93

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High Courts02 Mar 1967

In the Matter of Shadi Lal Batra

Delhi High Court · AIR 1968 Delhi 283

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High Courts02 Mar 1967

Mohammad Khalid Vs Chief Commissioner, Delhi

Delhi High Court · AIR 1968 Delhi 13 : (1968) CriLJ 50(1)

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High Courts02 Mar 1967

The Commissioner of Income Tax Vs Chaman Lal and Bros.

Delhi High Court · (1967) 03 DEL CK 0012

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High Courts02 Mar 1967

Harvir Giri Vs Jagdish Chander and Others

Delhi High Court · (1967) 03 DEL CK 0009

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High Courts01 Mar 1967

Genesh Dass Vs State

Delhi High Court · (1967) 3 DLT 289

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High Courts01 Mar 1967

The Government Servants Cooperative Housebuilding Society Ltd. Vs S.L. Katyal and Others

Delhi High Court · (1967) 3 DLT 657

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High Courts28 Feb 1967

Asad Ullah Khan Vs The Metropolitan Financiers Private Ltd., New Delhi

Delhi High Court · (1967) 3 DLT 291

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High Courts28 Feb 1967

Suresh Vs The State

Delhi High Court · (1967) 3 DLT 243

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High Courts27 Feb 1967

Vaid Parma Nand Vs Mandirraksha'' Samti Shiv Kuti

Delhi High Court · (1967) 3 DLT 566

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High Courts27 Feb 1967

In the Matter of Hamdard Dawakhana (Wakf) Delhi C.

Delhi High Court · AIR 1968 Delhi 1

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High Courts24 Feb 1967

Narain Singh Vs Commr. of Income Tax, Delhi

Delhi High Court · AIR 1967 Delhi 75

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High Courts24 Feb 1967

S. NARAIN SINGH Vs COMMISSIONER OF INCOME - TAX, DELHI.

Delhi High Court · (1967) 66 ITR 341

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High Courts24 Feb 1967

Ramji Lal Vs Radhey Gopal

Delhi High Court · (1967) 02 DEL CK 0012

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High Courts23 Feb 1967

S.K. Rao Vs Union of India (UOI)

Delhi High Court · (1967) 02 DEL CK 0019

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High Courts23 Feb 1967

Matu Ram and Others Vs Union of India and Others

Delhi High Court · AIR 1967 Delhi 58

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