High Courts19 Apr 1967
Gupta Tobacco Co. Tobacco Dealers Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 64 : (1967) 3 DLT 284
Central Excise Rules, 1944 — Rule 151Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,16,145 judgments · page 5,802 of 5,808
High Courts17 Apr 1967
National Hurricane Works Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 156
High Courts14 Apr 1967
Manaohar Lal Beli Ram Vs Har Kishan Lal and Another
Delhi High Court · AIR 1968 Delhi 108
High Courts14 Apr 1967
Hindustan Steel (Private) Ltd. Vs Usha Rani Gupta and Another
Delhi High Court · AIR 1969 Delhi 59 : (1967) 3 DLT 635
High Courts14 Apr 1967
National Hurricane Works Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 29
High Courts11 Apr 1967
Ram Lubhai and Others Vs Manjit Singh and Another
Delhi High Court · (1968) 4 DLT 157
High Courts07 Apr 1967Allowed
Vaishanava Dass and others Vs Faqir Chand and others
Delhi High Court · (1967) 04 DEL CK 0025
High Courts06 Apr 1967
Datta Ram and Others Vs The Union of India (UOI)
Delhi High Court · (1967) 04 DEL CK 0022
High Courts06 Apr 1967
A. C. KHANNA Vs COMMISSIONER OF Income Tax, DELHI.
Delhi High Court · (1968) 68 ITR 159
High Courts06 Apr 1967
Budh Ram Sharma Vs Banwari Lal and Another
Delhi High Court · (1971) 7 DLT 360
High Courts05 Apr 1967
Firm Ram Sewak Hari Ram Vs Sain Datta Mal
Delhi High Court · AIR 1967 Delhi 113
High Courts05 Apr 1967
Om Parkash Jhumman Lal Vs Labour Court, Tis Hazari, Delhi and Another
Delhi High Court · AIR 1968 Delhi 153
High Courts05 Apr 1967
The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others
Delhi High Court · (1967) 3 DLT 500
High Courts31 Mar 1967Dismissed
M/s Bhajan Singh Hardit Singh and Co., Delhi Vs Karson Agency (India) and others
Delhi High Court · AIR 1967 Delhi 101
High Courts31 Mar 1967
American Furnishing House New Delhi Vs Udal Ram Bhurji
Delhi High Court · AIR 1968 Delhi 163
High Courts30 Mar 1967
Jagannath Kashinath Kavalekar Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497