High Courts13 Jan 1971
The Municipal Corporation of Delhi Vs Kundan Lal and Others
Delhi High Court · (1971) RLR 15
COURT ARCHIVE
Delhi High Court judgments
1,16,449 judgments · page 5,772 of 5,823
High Courts12 Jan 1971
Parkash Kaur and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 224 : (1972) ILR Delhi 303
High Courts01 Jan 1971
Controller of Estate Duty Vs Prahlad Rai
Delhi High Court · (1971) ILR Delhi 693 : (1972) 83 ITR 321
High Courts24 Dec 1970
Narisingh Dass Sharma Vs Delhi Administration, Union Territory of Delhi and Others
Delhi High Court · AIR 1971 Delhi 198
High Courts24 Dec 1970
Sukhdev Sahai and Others Vs District Magistrate, Delhi and Another
Delhi High Court · AIR 1971 Delhi 237
High Courts24 Dec 1970
Hari Narain and Others Vs Gopal Sahai and Others
Delhi High Court · (1972) 8 DLT 24
High Courts24 Dec 1970
Commissioner of Income Tax Vs Bharat General Reinsurance Co. Ltd.
Delhi High Court · (1971) 41 CompCas 596 : (1971) 81 ITR 303
High Courts23 Dec 1970
Mandir Thakur Raghunath Vs Land Acqutsition Collector
Delhi High Court · (1971) 7 DLT 266
High Courts23 Dec 1970
S. Jabir Singh and Others Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1971 Delhi 246
High Courts21 Dec 1970
Roshan Lal Devi Dass and Others Vs Man Mohan Chopra
Delhi High Court · AIR 1971 Delhi 201