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Delhi High Court judgments

1,14,140 judgments · page 5,702 of 5,707

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High Courts09 May 1967

J. and P. Coats Ltd. Vs Chadha and Co. (India), New Delhi and Another

Delhi High Court · AIR 1967 Delhi 141

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High Courts05 May 1967Dismissed

Springdales School, New Delhi and Others Vs Sati Tahilramani, New Delhi

Delhi High Court · AIR 1969 Delhi 7

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 50 Rule 1, 36, 7Delhi Rent Control Act, 1958 — Section 14, 15(2), 35(1), 36(2), 37(2)Delhi Rent Control Rules, 1959 — Rule 23
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High Courts05 May 1967

Madan Lal Vs The Superintendent Tehar Jail and Others

Delhi High Court · (1968) CriLJ 821

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High Courts05 May 1967

Ram Saran Das Raja Ram and Another Vs Lala Ram Chander

Delhi High Court · AIR 1968 Delhi 233

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High Courts04 May 1967

Darshan Singh Vs Hari Nath

Delhi High Court · (1967) 3 DLT 459

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High Courts01 May 1967

Pragowati Devi Vs Bhawani Shankek Basrurker

Delhi High Court · (1967) 3 DLT 545

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High Courts28 Apr 1967

H.S. Mehra Vs The Union of India (UOI) and Others

Delhi High Court · (1968) CriLJ 915

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High Courts28 Apr 1967

H.S. Mehra Vs The Union of India and Others

Delhi High Court · AIR 1968 Delhi 142

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High Courts27 Apr 1967Dismissed

Prem Sagar Chawla Vs Messrs Security and Finance (P). Ltd. and another

Delhi High Court · AIR 1968 Delhi 21

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High Courts27 Apr 1967

S. Jaswant Singh Vs Commissioner of Income Tax, Delhi

Delhi High Court · AIR 1968 Delhi 99 : (1968) 67 ITR 175

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High Courts25 Apr 1967Allowed

Lachhman Das, Tobacco Dealers Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 500

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High Courts25 Apr 1967Allowed

Lachmandas Tobacco Dealer Vs Union of India (UOI) and Others

Delhi High Court · (1978) 2 ELT 502

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High Courts19 Apr 1967Disposed Off

Gopichand Vs Brahmo Devi

Delhi High Court · AIR 1968 Delhi 101

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High Courts19 Apr 1967

Gupta Tobacco Co. Tobacco Dealers Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 64 : (1967) 3 DLT 284

Central Excise Rules, 1944 — Rule 151Constitution of India, 1950 — Article 226
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High Courts19 Apr 1967

Sham Mohan Lal Vs Jai Gopal and Another

Delhi High Court · AIR 1968 Delhi 104

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High Courts17 Apr 1967

National Hurricane Works Vs Union of India and Others

Delhi High Court · AIR 1967 Delhi 156

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High Courts14 Apr 1967

Manaohar Lal Beli Ram Vs Har Kishan Lal and Another

Delhi High Court · AIR 1968 Delhi 108

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High Courts14 Apr 1967

Hindustan Steel (Private) Ltd. Vs Usha Rani Gupta and Another

Delhi High Court · AIR 1969 Delhi 59 : (1967) 3 DLT 635

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High Courts14 Apr 1967

National Hurricane Works Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 29

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High Courts12 Apr 1967

Revti Devi Vs Khiali Ram and Others

Delhi High Court · AIR 1967 Delhi 119

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