COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,697 of 5,707
High Courts04 Dec 1967
Custodian of Evacuee Property, New Delhi Vs Rameshwar Dayal and Others
Delhi High Court · AIR 1968 Delhi 183
High Courts29 Nov 1967
Delhi Iron and Si Eel Co. (P) Ltd. Vs Union of India
Delhi High Court · (1968) 4 DLT 15
High Courts24 Nov 1967
Court on its own Mtoion Vs K.S. Sethi
Delhi High Court · AIR 1968 Delhi 248 : (1968) CriLJ 1417
High Courts23 Nov 1967
Chander Bhan Vs Chattar Singh and Another
Delhi High Court · AIR 1968 Delhi 229 : (1968) 4 DLT 501(1)
High Courts17 Nov 1967
The Punjab Oil Expellers Company Vs Madan Lal Nanda and Sons and Others
Delhi High Court · (1967) 3 DLT 56
High Courts06 Nov 1967
Municipal Corporation of Delhi Vs Ram Dayal
Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353
High Courts06 Nov 1967
Hardit Singh Giani Vs Registrar of Companies, New Delhi
Delhi High Court · AIR 1969 Delhi 112 : (1968) 4 DLT 6
High Courts01 Nov 1967
Union of India and Another Vs Vikanwali and Another
Delhi High Court · (1967) 11 DEL CK 0007
High Courts31 Oct 1967
Atma Ram and Another Vs Industrial Tribunal and Others
Delhi High Court · (1967) 3 DLT 688 : (1968) LabIC 2546
High Courts31 Oct 1967
L. Atma Ram and Others Vs The Industrial Tribunal, Tis Hazari Courts Delhi and Others
Delhi High Court · (1968) ILR Delhi 130 Supp : (1968) ILR Delhi 130
High Courts30 Oct 1967
Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi
Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458
Evidence Act, 1872 — Section 101, 102, 103, 104