High Courts26 Sept 1968
Freewheels (P) Ltd., New Delhi Vs Veda Mittra and Another
Delhi High Court · AIR 1969 Delhi 258 : (1969) 39 CompCas 1 : (1969) ILR Delhi 27
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,690 of 5,707
High Courts24 Sept 1968
Nand Kishore Chela Mal Vs Commissioner of the Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1969 Delhi 137 : (1969) CriLJ 599
High Courts24 Sept 1968
Radhey Shyam Sawhney and Others Vs Bawa Joginder Singh Bhalla and Others
Delhi High Court · AIR 1969 Delhi 142 : (1969) 5 DLT 82 : (1969) ILR Delhi 19
High Courts24 Sept 1968
A.N. Jindal Vs P.L. Chhabra
Delhi High Court · AIR 1969 Delhi 291 : (1969) CriLJ 1239 : (1968) ILR Delhi 493 Supp : (1968) ILR Delhi 493
High Courts24 Sept 1968
Daropti Vs Deputy Commissioner, Simla and Others
Delhi High Court · (1969) 5 DLT 33
High Courts20 Sept 1968
P.C. Gulati Vs Lajya Ram Kapur and Another
Delhi High Court · AIR 1969 Delhi 275 : (1969) ILR Delhi 277
High Courts19 Sept 1968
Mohinder Lal Bagai Vs The Delhi Administration
Delhi High Court · (1970) CriLJ 793
High Courts18 Sept 1968
Raj Kishore Bhag Rai Vs State
Delhi High Court · AIR 1969 Delhi 150 : (1969) CriLJ 603 : (1969) ILR Delhi 191
High Courts16 Sept 1968
Mandi Kulu Road Transport Corporation Vs Janak Raj Singh and Others
Delhi High Court · (1968) ACJ 363 : (1968) 4 DLT 580
High Courts12 Sept 1968
R.L. Gupta Vs H.L. Sehgal
Delhi High Court · AIR 1969 Delhi 169 : (1969) CriLJ 727
High Courts12 Sept 1968
Kailash Nath Vs State
Delhi High Court · (1968) ILR Delhi 486 Supp : (1968) ILR Delhi 486
High Courts12 Sept 1968
In the matter of: Contempt of H.L. Sehgal Vs State
Delhi High Court · (1985) ILR Delhi 921
High Courts07 Sept 1968
Jugal Kishore Vs Des Raj Seth
Delhi High Court · (1968) 4 DLT 571 : (1969) ILR Delhi 199 Supp
High Courts02 Sept 1968
Shamkar Dass and Others Vs Shanti Devi and Others
Delhi High Court · (1969) 5 DLT 234
High Courts14 Aug 1968
Mohd. Ibrahim Vs State
Delhi High Court · AIR 1969 Delhi 315 : (1969) CriLJ 1377
High Courts14 Aug 1968
Good Will India Limited and Another Vs The Union of India, New Delhi and Others
Delhi High Court · (1968) ILR Delhi 462 Supp : (1968) ILR Delhi 462