COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,675 of 5,707
Municipal Corporation, Delhi Vs Laxmi Narain Tandon and Another
Delhi High Court · AIR 1970 Delhi 244 : (1970) CriLJ 1605 : (1970) 6 DLT 450
Deutsche Stahl-Metallhande Isgesells. Haft Vs Jamna Auto Industries
Delhi High Court · (1970) ILR Delhi 156
Birla Cotton Spinning and Weaving Mills Vs Employees State Insurance Corporation
Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108
The Birla Cotton Spinning and Weaving Mills Ltd., Birla Mills Ltd. Vs The Employees State Insurance Corporation
Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108
Jai Dev and Others Vs The Land acquisition Collector, Mandi
Delhi High Court · AIR 1971 Delhi 35 : (1971) 7 DLT 223
Union of India and Others Vs Sardar Anant Singh
Delhi High Court · (1970) ILR Delhi 35
Muniicipal Corporation of Delhi Vs Lachhmi Narain Singh
Delhi High Court · (1969) 12 DEL CK 0007
The Commissioner of Income Tax Delhi and Rajasthan, New Delhi Vs The Chamber of Colours and Chemicals Ltd., New Delhi
Delhi High Court · (1970) ILR Delhi 144
Gammon India Limited Vs R.K. Baweja and Another
Delhi High Court · (1970) ILR Delhi 701
Labh Chand and Another Vs Controller of Estate Duty, New Delhi
Delhi High Court · (1969) ILR Delhi 1130 : (1972) 83 ITR 538
Municipal Corporation of Delhi and Others Vs Kamla Bhandari and Others
Delhi High Court · (1970) ILR Delhi 66
The Controller of Estate Duty, Delhi Vs Late A.T. Sahani through L.A. Sahani, New Delhi
Delhi High Court · (1969) ILR Delhi 1115 : (1970) 78 ITR 508
Bakhshi Ram and Others Vs Durga Dass and Another
Delhi High Court · (1970) ILR Delhi 217
Than Singh etc. Vs The Sav-Avalambi Co-operative House Building Society Limited etc.
Delhi High Court · (1970) ILR Delhi 137
Fatima Bai and Another Vs The Deputy Custodian General Evacuee Property, New Delhi and Another
Delhi High Court · AIR 1970 Delhi 160 : (1970) 6 DLT 133 : (1985) 2 ILR Delhi 699