High Courts28 Aug 2025Allowed
Abhinav Batra & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1795
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 354, 354(C), 354(D), 34
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 563 of 6,208
High Courts28 Aug 2025Allowed
Sachil Sharma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1796
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 377, 34Code of Criminal Procedure, 1973-Section 482
High Courts28 Aug 2025Allowed
Abhinav Batra & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1797
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts28 Aug 2025Allowed
Bhoori Singh & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1798
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts28 Aug 2025Disposed Of
Sonia Jokhani Vs Jugal Kishore Jokhani & Anr.
Delhi High Court · (2025) 08 DEL CK 1822
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), VII Rule 14, IX Rule 13, XXXIX Rules 1 & 2, I Rule 10Court Fees Act, 1870-Section 7(vi)(f)Indian Succession Act, 1925-Section 119
High Courts28 Aug 2025Dismissed
Shri Arun Khosla & Ors. Vs Shrimati Jyotsna Bhatia
Delhi High Court · 2025 INSC 4341
Delhi High Court Act, 1966-Section 10(1)Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 10Succession Act-Section 63
High Courts28 Aug 2025Allowed
Tribhuvan Singh @ Pawan Kumar Singh Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1861
IPC-Sections 387, 506, 420, 467, 468, 471, 384, 34, 397, 401Limitation Act, 1963-Section 5, Article 131, Entry 131 of the Schedule
High Courts28 Aug 2025Dismissed
Prakash Chand Sharma Vs Union Of India & Ors.
Delhi High Court · 2020 INSC 453
Prevention of Corruption Act, 1988-Section 7, 7(a), 11, 13(1)(d), 13(2), 20Border Security Force Act, 1968-Section 46, 87, 117(1), 117(2)Border Security Force Rules, 1969-Rule 45B, 48, 54(5)(a), 54(5)(b)
High Courts28 Aug 2025Allowed
Union Of India & Anr Vs S. N. Sharma & Anr
Delhi High Court · (2025) 08 DEL CK 1890
Orissa Service of Engineers Rules, 1941
High Courts28 Aug 2025Dismissed
Govt. Of NCT Of Delhi & Ors. Vs HC (Min.) Shishu Pal
Delhi High Court · (2025) 08 DEL CK 1885
CCS (Conduct) Rules, 1964-Rule 18Indian Evidence Act, 1872Delhi Police (Punishment & Appeal) Rules, 1980-Rule 16(v)
High Courts28 Aug 2025Disposed Of
M/S Jha Constructions Pvt. Ltd. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1931
Civil Procedure Code-Order XII Rule 6, Section 34, XXXVIIThe Interest Act, 1978-Section 3Contract Act, 1872-Section 16(2), 23, 25, 46
High Courts28 Aug 2025Disposed Of
Rajbir Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1932
Constitution of India-Article 226
High Courts28 Aug 2025Dismissed
Rescom Mineral Trading FZE Vs Rashtriya Ispat Nigam Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1935
Arbitration and Conciliation Act, 1996-Section 9, 17, 36, 34Code of Civil Procedure, 1908-Order XXXVIII Rule 5, 39 Rules 1 and 2Companies Act, 1956
High Courts28 Aug 2025Dismissed
Shail Shukla Vs Delhi Development Authority
Delhi High Court · (2025) 08 DEL CK 1936
Code of Civil Procedure, 1908-Section 114, 151, Order XLVII Rule 1Constitution of India-Article 226/227Nazul Land Rules
High Courts28 Aug 2025Dismissed
Mohd. Savej Vs The State (Govt. Of NCT) Delhi
Delhi High Court · (2025) 08 DEL CK 1971
BNSS-Section 415(2), 424IPC-Section 392, 397, 411Cr.P.C.-Section 428, 313
High Courts28 Aug 2025Disposed Of
Defsys Solutions Private Limited & Anr. Vs Union Of India
Delhi High Court · (2025) 08 DEL CK 1984
Constitution of India-Article 14, 19(1)(g), 19(6), 21, 77, 300ACode of Criminal Procedure, 1973-Section 160, 91General Financial Rules 2017-Rule 142
High Courts28 Aug 2025Dismissed
Union Of India & Ors. Vs Sameer Dnyandev Wankhede
Delhi High Court · (2025) 08 DEL CK 1995
Prevention of Money Laundering Act, 2002CCS (Conduct) Rules, 1964
High Courts28 Aug 2025Dismissed
Dharambir Dhan Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 2002
High Courts28 Aug 2025Allowed
M/s Nicholas Piramal India Ltd. & Ors. Vs State
Delhi High Court · (2025) 08 DEL CK 2018
Code of Criminal Procedure, 1973-Section 91, 207, 207-A, 227, 245(2), 294, 482Constitution of India-Article 14, 21, 227Drugs and Cosmetics Act, 1940-Section 17B, 18, 18(a)(i), 18A, 19(3), 22, 23, 25, 25(2), 25(3), 25(4), 25(5), 27(c), 27(d)
High Courts28 Aug 2025Dismissed
State Of NCT Delhi Vs Chander Kala
Delhi High Court · 2023 INSC 878
Cr.P.C-Section 378(3), 378, 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 42, 42(1), 42(2), 50, 55, 57, Chapter VA