COURT ARCHIVE

Delhi High Court judgments

1,24,157 judgments · page 559 of 6,208

High Courts01 Sept 2025

Securities & Exchange Board Of India Vs Crb Capital Markets Ltd

Delhi High Court · (2025) 09 DEL CK 1998

Securities and Exchange Board of India Act, 1992-Section 4(1)(d), 11, 11A, 11B, 12Indian Trusts Act, 1882-Section 3, 34, 73, 74Securities and Exchange Board of India (Mutual Fund) Regulations, 1993-Regulation 19, 36

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High Courts01 Sept 2025Dismissed

Gulam Nabi Vs Govt Of NCT Of Delhi Through SHO

Delhi High Court · (2025) 09 DEL CK 2000

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 42, 50, 37Cr.P.C.-Section 439

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High Courts01 Sept 2025

Mitraj Business Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 09 DEL CK 2011

Customs Act, 1962-Section 14, 111(1), 125(1), 112(a)(ii), 17(4), 46(4), 108, 110Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 5

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High Courts01 Sept 2025Dismissed

M/s Sumiriko Imperial Hydraulics India Pvt. Ltd. & Anr. Vs Union Of India & Ors.

Delhi High Court · (2025) 09 DEL CK 2012

Constitution of India-Article 226, 226(2)

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High Courts01 Sept 2025Dismissed

Vikas Neminath Chavan Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 2069

Indian Penal Code, 1860-Sections 419, 420, 120BIT Act-Section 66CCr.P.C.-Section 41A

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High Courts01 Sept 2025

Harvey Mann Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 09 DEL CK 2070

Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982-Section 3Indian Penal Code, 1860-Sections 427, 506, 509, 84Code of Criminal Procedure, 1973-Sections 160, 161, 164, 188, 329

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High Courts01 Sept 2025Allowed

Enamul Haq Vs The State N.C.T Of Delhi

Delhi High Court · (2025) 09 DEL CK 2071

Indian Penal Code, 1860-Sections 354, 506, 354A, 323, 509Cr.P.C.-Sections 164, 313, 397, 161Indian Evidence Act-Section 8

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High Courts01 Sept 2025Disposed Of

Smt Krishna Kumari Vs Sh Surender Singh

Delhi High Court · (2025) 09 DEL CK 2072

Code of Criminal Procedure, 1973-Section 125, 125(1), 127, 127(1)Hindu Marriage Act, 1955-Section 24

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High Courts01 Sept 2025Disposed Of

Jahangir@Ekka@Ibrahim Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 2073

Indian Penal Code, 1860-Sections 302/34, 395/397, 380/457Arms Act-Section 25Delhi Prison Rules, 2018-Rule 1211

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High Courts01 Sept 2025Allowed

Onkar Infotech Pvt. Ltd. Vs Delhi International Airport Ltd. & Ors.

Delhi High Court · (2025) 09 DEL CK 2099

Transfer of Property Act, 1882-Sections 53A, 105, 106, 107Registration Act, 1908-Sections 2(7), 17, 17(1)(d), 49Delhi Land Reforms Act, 1954-Sections 3(13), 22, 23, 24, 33, 81, 84, 185(1)

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High Courts01 Sept 2025Partly Allowed

Roger Shashoua & Ors. Vs Mukesh Sharma & Ors.

Delhi High Court · 2024 INSC 242

Arbitration and Conciliation Act, 1996-Sections 2(1)(c), 2(2), 7, 7(4)(b), 8, 9, 11, 16, 28(2), 34, 36, 36(2), 43, 44, 45, 46, 47, 48, 48(1), 48(1)(c), 48(2), 48(2)(a), 48(2)(b), 49, 51Code of Civil Procedure, 1908-Order XXXIX Rule 1, Section 151, 39 Rule 3, 44A, Explanation 2, 21Companies Act, 1956-Sections 397, 398

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High Courts01 Sept 2025Disposed Of

Nisha Sharma Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 09 DEL CK 1599

Delhi Municipal Corporation Act, 1957-Section 345-A, 347

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High Courts30 Aug 2025Dismissed

Yashraj Tiwari (Minor) Vs Union Of India & Anr.

Delhi High Court · (2025) 08 DEL CK 2131

Constitution of India-Article 226

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High Courts29 Aug 2025

Frimline Private Limited & Anr. Vs K-Smatco Lifesciences Private Limited & Ors.

Delhi High Court · (2025) 08 DEL CK 1552

Code of Civil Procedure, 1908-Order XXXIX Rules 1, 2, 3, 7; Order XXVI Rules 9, 10; Section 151Patents Act, 1970-Section 83, 3(e), 15, 10(4)(c)Copyright Act, 1957-Section 13(1)(a)

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High Courts29 Aug 2025Disposed Of