High Courts23 Oct 1981
Dal Chand @ Dalia Vs The State
Delhi High Court · (1982) CriLJ 1477 : (1982) 21 DLT 127 : (1982) 1 ILR Delhi 614
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,568 of 5,777
High Courts21 Oct 1981
Visual Builders Private Ltd. Vs Delhi Municipal Corporation and Another
Delhi High Court · (1982) 22 DLT 151
High Courts21 Oct 1981
Rajinder Nath Vs M.L. Khosla, Income Tax Officer and Another
Delhi High Court · (1982) 10 TAXMAN 217
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 277
High Courts21 Oct 1981
RAJINDER NATH Vs M. L. KHOSLA, Income Tax OFFICER, AND ANOTHER.
Delhi High Court · (1982) 27 CTR 13 : (1982) 134 ITR 397
High Courts21 Oct 1981
Madan Mohan Lal Sri Ram Pvt. Ltd. Vs P. Tandon
Delhi High Court · (1982) 21 DLT 16 : (1981) 2 DRJ 308
High Courts20 Oct 1981
Rajeshwar Dayal Vs Nanak Chand and Others
Delhi High Court · (1982) 21 DLT 45 : (1982) 3 DRJ 44
High Courts20 Oct 1981
Anwar Vs State (Delhi Administration)
Delhi High Court · (1982) CriLJ 449 : (1982) 21 DLT 26
High Courts20 Oct 1981
United Commercial Bank Vs Rathi Fibres and Fabrics Ltd. and others
Delhi High Court · AIR 1983 Delhi 111 : (1983) 54 CompCas 625 : (1982) 21 DLT 57(2)
High Courts19 Oct 1981
M/s. Span Consultants Pvt. Ltd., New Delhi Vs M/s. Rashtriya Chemicals and Fertilizers Ltd., Bombay
Delhi High Court · AIR 1982 Delhi 157
Arbitration Act, 1940 — Section 20
High Courts19 Oct 1981
Commissioner of Income Tax, Delhi (Central) Vs Mridu Hari Dalmia
Delhi High Court · (1982) 27 CTR 20 : (1982) ILR Delhi 183
High Courts19 Oct 1981
Commissioner of Income Tax Vs Mirdu Hari Dalmia
Delhi High Court · (1982) 133 ITR 550
High Courts16 Oct 1981
State (Delhi Administration) Vs Gopal Krishan and Others
Delhi High Court · (1982) CriLJ 64 : (1982) 21 DLT 60
High Courts16 Oct 1981
Addl. Commissioner of Income Tax, Delhi-I Vs Mrs. Avtar Mohan Singh
Delhi High Court · (1982) 27 CTR 32 : (1982) 136 ITR 645 : (1982) 9 TAXMAN 5
High Courts15 Oct 1981Dismissed
Smt. Shukla Vs Brij Bhushan Makkar
Delhi High Court · AIR 1982 Delhi 223
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 13(1)(ib), 21, 27, 28
High Courts15 Oct 1981
The Chief Commissioner of Sales Tax Vs Raj Kishan Goel
Delhi High Court · (1982) 21 DLT 15 : (1981) 2 ILR Delhi 873 : (1982) 50 STC 1
High Courts06 Oct 1981
Smt. Nirmala Sharma, Etc. Vs Raja Ram
Delhi High Court · (1982) ACJ 143 : AIR 1982 Delhi 233 : (1982) 21 DLT 87 : (1982) ILR Delhi 75
Central Motor Vehicles Rules, 1989 — Regulation 6Motor Vehicles Act, 1939 — Section 110, 110A
High Courts05 Oct 1981
Employees State Insurance Corporation Vs Masco Private Limited
Delhi High Court · (1982) 21 DLT 14(2) : (1982) ILR Delhi 626 : (1982) LabIC 833