High Courts06 Dec 2000
Commissioner of Income Tax Vs Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (2001) 250 ITR 171 : (2001) 117 TAXMAN 732
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,346 of 6,241
High Courts06 Dec 2000
COMMISSIONER OF INCOME TAX Vs REGAL THEATRE
Delhi High Court · (2001) 116 TAXMAN 831
High Courts06 Dec 2000Disposed Off
Commissioner of Income Tax Vs P.M. Kaul
Delhi High Court · (2001) 249 ITR 667 : (2001) 119 TAXMAN 139
Income Tax Act, 1961 — Section 256(1)
High Courts06 Dec 2000
Commissioner of Income Tax Vs Bharat Prasad Anshu Kumar
Delhi High Court · (2001) 249 ITR 755 : (2002) 120 TAXMAN 212
Income Tax Act, 1961 — Section 256(1)
High Courts06 Dec 2000
Mr. Ayub Ali Vs Union of India and Anr
Delhi High Court · (2001) 3 AD 489 : (2001) 91 DLT 366 : (2001) 58 DRJ 245 : (2001) 2 RAJ 185
High Courts06 Dec 2000
The Commissioner of Income Tax Delhi-I Vs M/s. Eskay Electronics (India) Ltd.
Delhi High Court · (2003) 127 TAXMAN 510
High Courts06 Dec 2000
Sh. Ayub Ali Vs Union of India and Ors
Delhi High Court · (2001) 3 AD 489 : (2001) 91 DLT 366 : (2001) 58 DRJ 245 : (2001) 2 RAJ 185
High Courts05 Dec 2000
Commissioner of Income Tax Vs Freeseking Industries (P.) Ltd.
Delhi High Court · (2002) 172 CTR 357 : (2001) 250 ITR 123
Income Tax Act, 1961 — Section 33, 80
High Courts05 Dec 2000
COMMISSIONER OF INCOME TAX Vs FREESEKING INDUSTRIES (P) LTD.
Delhi High Court · (2001) 116 TAXMAN 803
High Courts05 Dec 2000
Additional Commissioner of Income Tax Vs Motorlite Mfg. Co.
Delhi High Court · (2001) 169 CTR 379 : (2002) 254 ITR 713 : (2001) 117 TAXMAN 210
High Courts05 Dec 2000
Shri Jitender Singh Bindra and another Vs Ms. Kewal Bindra and others
Delhi High Court · (2001) 2 AD 469 : (2001) 90 DLT 120
High Courts05 Dec 2000
Balbir Kumar Datta Vs The State and Others
Delhi High Court · (2001) 2 AD 313 : (2001) 89 DLT 361 : (2001) 1 DMC 326 : (2001) 57 DRJ 624
High Courts05 Dec 2000
S.J.S. Chhatwal Vs Union of India and Another
Delhi High Court · (2001) 4 AD 912 : (2001) 92 DLT 157 : (2001) 58 DRJ 779
High Courts04 Dec 2000
Commissioner of Income Tax Vs Anand Das Gupta and Sons
Delhi High Court · (2001) 117 TAXMAN 726
Income Tax Act, 1961 — Section 256(1)
High Courts04 Dec 2000Dismissed
Hss Real Estate Pvt. Ltd. Vs B.K. Khanna and Others
Delhi High Court · (2001) 4 RCR(Civil) 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts04 Dec 2000
John Thomas Vs Commissioner of Income Tax
Delhi High Court · (2001) 117 TAXMAN 206
High Courts04 Dec 2000
Santosh Kumar Jain and Others Vs S. Egnashi and Others
Delhi High Court · (2001) 58 DRJ 433
High Courts04 Dec 2000
Smt. Linda Constance Edwards Vs Shri William Edwards and Another
Delhi High Court · (2001) 3 AD 482 : (2001) 91 DLT 355 : (2001) 1 DMC 746 : (2001) 58 DRJ 731
High Courts04 Dec 2000
Sir Shadi Lal Enterprises Ltd. and Others Vs Union of India and Others
Delhi High Court · (2001) 59 DRJ 197
High Courts01 Dec 2000Dismissed
Gurdev Singh Vs Union of India (UOI) and Others
Delhi High Court · (2001) CriLJ 772 : (2001) 76 ECC 443 : (2001) 2 RCR(Criminal) 224
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226