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Delhi High Court judgments

1,25,249 judgments · page 5,326 of 6,263

High Courts25 May 2001

Shri Pawan Bhartiya Vs Union of India and Others

Delhi High Court · (2001) 5 AD 331 : (2001) CriLJ 3245 : (2001) 92 DLT 198 : (2001) 59 DRJ 437 : (2002) 80 ECC 459 : (2002) 1 RCR(Criminal) 52

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226, 32
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High Courts25 May 2001

Tanuja Arora Vs Lt. Governor and Others

Delhi High Court · (2002) 95 DLT 733 : (2001) 59 DRJ 433 : (2002) 80 ECC 438

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 102, 108, 110, 77
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High Courts25 May 2001

Sunil shakti Vs State

Delhi High Court · (2001) 4 AD 982 : (2001) 92 DLT 772 : (2001) 59 DRJ 151

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
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High Courts23 May 2001

Smt. Meenu Chopra Vs Shri Deepak Chopra

Delhi High Court · AIR 2002 Delhi 131 : (2002) 1 CivCC 239 : (2001) 2 DMC 264 : (2001) 59 DRJ 761

Criminal Procedure Code, 1973 (CrPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18(1), 20, 23
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