High Courts08 Aug 2001
Commissioner of Income Tax Vs Chemical and Metallurgical (p) ltd.
Delhi High Court · (2001) 119 TAXMAN 481
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,309 of 6,263
High Courts08 Aug 2001
R.P. Chaudhary Vs Delhi Development Authority
Delhi High Court · (2001) 60 DRJ 150
High Courts08 Aug 2001Dismissed
Mr. V.P. Saxena Vs Mr. Avinash Chander Bhasin
Delhi High Court · (2001) 94 DLT 16 : (2001) 60 DRJ 385
Delhi Rent Control Act, 1958 — Section 14(1), 21
High Courts08 Aug 2001Dismissed
Kanika Aggarwal Vs N.C.T. of Delhi and Others
Delhi High Court · (2001) 93 DLT 756 : (2001) 60 DRJ 154
Constitution of India, 1950 — Article 226
High Courts08 Aug 2001
Mr. H.L. Narang Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 94 DLT 227
High Courts08 Aug 2001
M/s. Om and Company Vs Delhi Development Authority and Another
Delhi High Court · (2001) 94 DLT 26 : (2002) 63 DRJ 166
Arbitration Act, 1940 — Section 14, 15, 17, 29, 29Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3(1), 4
High Courts08 Aug 2001Allowed
Union of India Vs Shri Parbhati
Delhi High Court · (2001) 93 DLT 335 : (2001) 60 DRJ 73
Constitution of India, 1950 — Article 132, 133, 136Land Acquisition Act, 1894 — Section 18, 18(1), 28, 4(1)
High Courts08 Aug 2001
Shri R.P. Jain and another Vs Municipal Corporation of Delhi and another
Delhi High Court · (2001) 94 DLT 100
Delhi Municipal Corporation Act, 1957 — Section 124(5), 126Delhi Rent Control Act, 1958 — Section 6(1)A(2), 6(2)B(2), 9(4)
High Courts08 Aug 2001
Commissioner of Income Tax Vs Siya Ram Kumar Engineering Works (P.) Ltd.
Delhi High Court · (2001) 171 CTR 165 : (2002) 254 ITR 358 : (2001) 119 TAXMAN 461
High Courts08 Aug 2001
Commissioner of Income Tax Vs Chemical and Metallurgical Design Co. (P.) Ltd.
Delhi High Court · (2001) 171 CTR 647 : (2002) 254 ITR 368
High Courts07 Aug 2001Dismissed
Shri Puran Chand Vs Union of India and Others
Delhi High Court · (2001) 08 DEL CK 0251
High Courts07 Aug 2001Allowed
Ajay Bakliwal Vs State and another
Delhi High Court · (2001) 94 DLT 139 : (2001) 60 DRJ 163 : (2002) 79 ECC 447
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 469(1), 482, 483Foreign Exchange Regulation Act, 1973 — Section 40, 56
High Courts07 Aug 2001Dismissed
Umesh Gogia and Another Vs State
Delhi High Court · (2002) 95 DLT 760 : (2001) 59 DRJ 652
Criminal Procedure Code, 1973 (CrPC) — Section 173, 191(1), 209, 319, 482
High Courts07 Aug 2001
Ganesh Plastic Vs Lajpat Rai Sobti and Others
Delhi High Court · (2001) 60 DRJ 390
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Aug 2001
R. Dalmia Vs Commissioner of Income Tax
Delhi High Court · (2001) 119 TAXMAN 547
High Courts07 Aug 2001
Commissioner of Income Tax Vs freezeking industries (p) ltd.
Delhi High Court · (2001) 119 TAXMAN 473
High Courts07 Aug 2001
R. Dalmia (Decd.) by Legal Representatives Vs Commissioner of Income Tax
Delhi High Court · (2002) 172 CTR 180 : (2002) 255 ITR 401
Income Tax Act, 1961 — Section 68
High Courts07 Aug 2001Allowed
Shri Vinood Kumar and Others Vs Union of India and Others
Delhi High Court · (2001) 94 DLT 600 : (2001) 60 DRJ 235
Central Secretariat Clerical Service Rules, 1962 — Rule 12(1)
High Courts07 Aug 2001
Bharat Commerce and Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 172 CTR 182 : (2002) 253 ITR 671
Income Tax Act, 1961 — Section 144B, 37(1), 37(3)Income Tax Rules, 1962 — Rule 6D, 6D(2)
High Courts07 Aug 2001Dismissed
Shri Satish Kumar Vs Meena
Delhi High Court · (2001) 2 DMC 732 : (2001) 60 DRJ 246 : (2002) 1 RCR(Civil) 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 24