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Delhi High Court judgments

1,25,249 judgments · page 5,295 of 6,263

High Courts11 Sept 2001

Gurbachan Singh Bhawnani Vs The State and another Ashu Kohli and Others Vs The State and another R.C. Bhatia Vs The State and another Joginder Singh Sethi Vs The State and another Ravinder Katyal Vs The State and another Anil Sharma Vs The State and another Sanjeev Kapoor and Another Vs The State and another Sanjay Bhardwaj Vs The State and another Mahender William David and Others Vs The State and another

Delhi High Court · (2002) 61 DRJ 63

Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 2, 320, 320(9), 482
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High Courts11 Sept 2001Dismissed

Hemant Suryanath Dubey Vs State

Delhi High Court · (2001) 94 DLT 878 : (2001) 60 DRJ 467

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 255, 256, 258, 259
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High Courts11 Sept 2001

Charanjeet Vs DDA and another

Delhi High Court · (2001) 94 DLT 334 : (2002) 61 DRJ 20 : (2002) 2 RCR(Criminal) 107

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Delhi Development Act, 1957 — Section 14, 20(2), 29(2), 31(3), 4
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