High Courts19 Sept 2001
Esgee Enterprises Vs International Cycle Gears
Delhi High Court · (2001) 09 DEL CK 0215
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,292 of 6,263
High Courts19 Sept 2001Dismissed
Mahesh Kumar Vs Union of India and Others Som Raj Singh Vs Union of India and Others
Delhi High Court · (2001) 09 DEL CK 0176
Border Security Force Rules, 1969 — Rule 26
High Courts19 Sept 2001
Alice Baldev Singh Vs Baldev Singh
Delhi High Court · (2002) 95 DLT 755 : (2002) 1 DMC 357 : (2002) 62 DRJ 112
Divorce Act, 1869 — Section 22, 36
High Courts19 Sept 2001Allowed
W.S. Construction Co. Vs DDA and Another
Delhi High Court · (2001) 09 DEL CK 0112
Arbitration Act, 1940 — Section 30
High Courts19 Sept 2001Allowed
S.C. Bajpai Vs Shahid Bhagat Singh (Evening) College and ors
Delhi High Court · (2002) 95 DLT 336
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Sept 2001Dismissed
All India Bank of Baroda Officers'' Federation and Others Vs Bank of Baroda and Another
Delhi High Court · (2002) 95 DLT 345 : (2002) 92 FLR 1128
Bank of Baroda (Officers) Service Regulations, 1979 — Regulation 17, 47
High Courts19 Sept 2001Dismissed
Sayed Ahmed Vs Union of India and Others
Delhi High Court · (2001) 09 DEL CK 0063
High Courts19 Sept 2001Dismissed
Munters India Ltd. Vs National Thermal Power Corporation Ltd. and Others
Delhi High Court · (2001) 09 DEL CK 0050
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 4
High Courts19 Sept 2001Dismissed
Ex. Constable Jal Singh Vs Commissioner of Police and Others
Delhi High Court · (2002) 63 DRJ 198
Constitution of India, 1950 — Article 226
High Courts19 Sept 2001
Mitaso Appliances Ltd. Vs Mehta Zinabhai Bhimjibhai
Delhi High Court · (2001) 09 DEL CK 0033
High Courts19 Sept 2001Allowed
K.L. Chandana Vs Union of India and Others
Delhi High Court · (2001) 09 DEL CK 0004
New Bank of India Officer Employees (Discipline and Appeal) Regulations, 1982 — Regulation 17, 4, 7, 7(2), 8
High Courts18 Sept 2001Dismissed
Integrated Fire Protection Pvt. Ltd. Vs Director of Purchase Air Headquarters and Others
Delhi High Court · (2002) 61 DRJ 779 : (2002) 144 ELT 530
Constitution of India, 1950 — Article 226
High Courts18 Sept 2001
Dolf Leading Ltd. Vs Vijay Cable Industries and Another
Delhi High Court · (2001) 60 DRJ 616
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3), Order 37 Rule 3, Order 5 Rule 15, 151
High Courts18 Sept 2001Dismissed
Shri Virender Kumar Vs Smt. Maya Devi
Delhi High Court · (2001) 94 DLT 848 : (2001) 60 DRJ 434 : (2002) 1 RCR(Civil) 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(2), Order 41 Rule 17, Order 41 Rule 18, Order 41 Rule 19, 151
High Courts18 Sept 2001
Rakoor Industries (P) Ltd. and Another Vs R. L. Bali, ITO and Another
Delhi High Court · (2001) 252 ITR 802 : (2002) 122 TAXMAN 650
High Courts18 Sept 2001Dismissed
M/s Rakoor Industries Pvt. Ltd. and Another Vs Sh. R.L. Bali, Income Tax Officer and Another
Delhi High Court · (2002) 108 CompCas 83 : (2002) 176 CTR 539 : (2001) 94 DLT 478
Companies Act, 1956 — Section 446, 466(1)Income Tax Act, 1961 — Section 276Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Sept 2001
Surendra Singh Vs The Manager, Haryana Shakti Sr. Sec. School, Kanjhawala, Delhi and Others
Delhi High Court · (2002) 95 DLT 135 : (2002) 64 DRJ 355
Delhi School Education Rules, 1973 — Rule 104, 96, 96(3), 98(4)
High Courts18 Sept 2001
Shri Inder Dev Sharma Vs The Government of the National Capital Territory of Delhi and others
Delhi High Court · (2001) 94 DLT 422 : (2002) 92 FLR 995
Delhi School Education Rules, 1973 — Rule 104, 96(3), 98(4)
High Courts17 Sept 2001Partly Allowed
Ajit Bali and Others Vs Arjun Singh Mansukhani
Delhi High Court · (2001) 94 DLT 548 : (2002) 62 DRJ 596 : (2002) 1 RCR(Civil) 333
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17, 151Contract Act, 1872 — Section 202Limitation Act, 1963 — Section 27