High Courts09 Apr 2002Dismissed
Saket Cultural Club (Regd) Vs Oriental Bank of Commerce
Delhi High Court · (2002) 5 AD 870 : (2002) 98 DLT 20 : (2002) 62 DRJ 638
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 5,272 of 6,294
High Courts08 Apr 2002
Smt. Urmila Devi Jain Vs Sh. Shorey Lal and Another
Delhi High Court · (2002) 8 AD 381 : AIR 2003 Delhi 6 : (2002) 99 DLT 725
High Courts08 Apr 2002
Jagdish Katana and Another Vs State
Delhi High Court · (2002) 62 DRJ 828
Essential Commodities Act, 1955 — Section 7
High Courts08 Apr 2002Dismissed
Shri Davender Arora Vs The Management of Albert and David Limited and Another
Delhi High Court · (2002) 97 DLT 429
High Courts08 Apr 2002Dismissed
National Building Construction Corporation Vs Punjab National Bank and Another
Delhi High Court · (2002) 3 ARBLR 557 : (2002) 98 DLT 53 : (2002) 65 DRJ 744
High Courts08 Apr 2002
Smt. Indira Madani and Others Vs Shri Hola Ram (Since deceased) through his legal heirs and Others
Delhi High Court · (2002) 4 AD 341 : AIR 2003 Delhi 49 : (2002) 3 CivCC 104 : (2002) 97 DLT 833 : (2002) 62 DRJ 621 : (2002) 3 RCR(Civil) 121
High Courts08 Apr 2002
Kishan Bharwany Vs V.P. Aggarwal
Delhi High Court · AIR 2002 Delhi 345 : (2002) 97 DLT 723 : (2002) 62 DRJ 731
High Courts08 Apr 2002Dismissed
Ex-Corporal V.V. Palanisamy (Retd) Vs Union of India (UOI) and Others
Delhi High Court · (2002) 97 DLT 435 : (2002) 62 DRJ 725
High Courts05 Apr 2002
Mittal Brothers Vs DDA and Others
Delhi High Court · (2002) 4 AD 471 : (2002) 2 ARBLR 567 : (2002) 98 DLT 317
High Courts05 Apr 2002Dismissed
Vijay Prakash Gupta Vs Mohinder Kumar Gupta and Others
Delhi High Court · (2002) 4 AD 606 : (2002) 97 DLT 861
High Courts05 Apr 2002Allowed
Shri Dharam Chand Vs Shri R.K. Jha
Delhi High Court · (2002) 4 AD 308 : (2002) 97 DLT 639 : (2002) 3 RCR(Civil) 127
High Courts05 Apr 2002Disposed Off
K.G. Kochar (Retd. GM) Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 343 : (2002) 5 SLR 474
High Courts05 Apr 2002Dismissed
Abdul Rahman Vs Centre for Public Interest Litigation and Others
Delhi High Court · (2002) 4 AD 608 : (2002) 97 DLT 524 : (2002) 62 DRJ 692
High Courts05 Apr 2002Allowed
Shri V.K. Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2002) 3 AD 1054 : (2002) 97 DLT 337 : (2002) 65 DRJ 497 : (2003) 96 FLR 181 : (2003) 1 SLJ 195
High Courts05 Apr 2002Allowed
Sh. Hardyal Singh Vs Smt. Kamlinder Kaur
Delhi High Court · (2002) 4 AD 254 : (2003) 1 CivCC 647 : (2002) 97 DLT 868 : (2002) 64 DRJ 638 : (2002) 3 RCR(Civil) 123
High Courts05 Apr 2002Allowed
Mr. S.P. Minocha Vs Lila Ram
Delhi High Court · AIR 2002 Delhi 223 : (2002) 97 DLT 708 : (2002) 63 DRJ 610 : (2002) 4 RCR(Civil) 60 : (2002) 2 RCR(Rent) 328
High Courts05 Apr 2002
H.B. Mishra Vs Ram Parkash (Deceased) Thr LRs
Delhi High Court · (2002) 4 AD 755 : (2002) 97 DLT 879 : (2002) 62 DRJ 525 : (2002) 4 RCR(Civil) 739
High Courts04 Apr 2002
Shri Dharam Chand Vashisht Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (2002) 5 AD 95 : (2002) 97 DLT 821
High Courts04 Apr 2002Dismissed
Dr. (Mrs) Ritu Chhibber Vs Union of India (UOI)
Delhi High Court · (2002) 04 DEL CK 0174
Constitution of India, 1950 — Article 14, 16, 311