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Delhi High Court judgments

1,22,877 judgments · page 527 of 6,144

High Courts19 Sept 2025Dismissed

XXXXX Vs State NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1544

POCSO Act-Section 2(d), 3, 5, 5(m) & (p), 6, 29IPC-Section 377Cr.P.C.-Section 161, 164, 428
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High Courts19 Sept 2025Disposed Of

Vishal Jaiswal Vs State Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1568

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 50, 67
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High Courts19 Sept 2025Dismissed

Ashok Kumar Vs Delhi Metro Rail Corporation Limited

Delhi High Court · (2025) 09 DEL CK 1516

Arbitration and Conciliation Act, 1996-Section 33, 34, 34(2), 34(3), 37(1)(b), 43, 43(4)Limitation Act, 1963-Section 14Code of Civil Procedure, 1908-Section 151, Order XXIII Rule 1, XXIII Rule 2, VII Rule 10-A
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High Courts19 Sept 2025Disposed Of

Govind Ram Vs State Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1519

BNSS-Section 483, 528Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 9(k), 10, 11(i), 11(ii), 12, 29IPC-Section 354A(i), 354A(ii), 377
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