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Delhi High Court judgments

1,25,868 judgments · page 5,266 of 6,294

High Courts29 Apr 2002Dismissed

R.K. Aggarwal and Others Vs S.D. Marker and Another

Delhi High Court · (2002) 8 AD 246 : (2002) 97 DLT 1009 : (2003) 2 RCR(Civil) 126

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 137, 176
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High Courts26 Apr 2002Dismissed

Plaza Garments Vs Textile Apparels

Delhi High Court · (2002) 7 AD 288 : (2003) 1 ARBLR 172 : (2002) 97 DLT 957 : (2002) 62 DRJ 773

Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts24 Apr 2002Dismissed

Amit Kapoor Vs State

Delhi High Court · (2002) 4 AD 939 : (2002) 98 DLT 232 : (2002) 63 DRJ 479 : (2002) 3 RCR(Criminal) 682

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34, 397, 436
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High Courts24 Apr 2002

Sukhdev Singh Vs State

Delhi High Court · (2002) 4 AD 944 : (2002) CriLJ 3964 : (2002) 97 DLT 969

Penal Code, 1860 (IPC) — Section 173, 299, 300, 302, 304
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High Courts24 Apr 2002

Trilochan Singh Johar and Another Vs State and Another

Delhi High Court · (2002) 4 AD 951 : (2002) CriLJ 3268 : (2002) 98 DLT 228 : (2002) 62 DRJ 787 : (2002) 3 RCR(Criminal) 196

Criminal Law (Amendment) Act, 1983 — Section 114ACriminal Procedure Code, 1973 (CrPC) — Section 161, 164, 327(2), 327(3), 376APenal Code, 1860 (IPC) — Section 363, 366, 376
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