High Courts04 Sept 2002Dismissed
Food Corporation of India Vs Regional Provident Fund Commissioner
Delhi High Court · (2003) 2 LLJ 376
Provident Funds Act, 1925 — Section 7A
COURT ARCHIVE
Delhi High Court judgments
1,26,383 judgments · page 5,251 of 6,320
High Courts04 Sept 2002
Sh. Paras Bansal and Others Vs Registrar of Cooperative Societies and Others
Delhi High Court · (2002) 09 DEL CK 0102
High Courts04 Sept 2002Allowed
Modern Coop. G.H. Socy. Ltd. Vs Registrar Coop. Socy.
Delhi High Court · (2002) 101 DLT 341
High Courts04 Sept 2002Dismissed
Delhi Development Authority Vs Land Acquisition Collector and Others
Delhi High Court · (2002) 09 DEL CK 0040
Land Acquisition Act, 1894 — Section 4, 50, 50(2), 6
High Courts04 Sept 2002Allowed
R.H. Vaswani Vs Union of India (UOI) and Others
Delhi High Court · (2004) 113 DLT 19
Constitution of India, 1950 — Article 14, 16
High Courts04 Sept 2002Allowed
Kamal Vihar Coop. G.H. Socy. Ltd. Vs Mohan Chand and Others
Delhi High Court · (2002) 100 DLT 660
High Courts03 Sept 2002Dismissed
Rakesh Sharma Vs Smt. Lakshmi Sharma
Delhi High Court · (2002) 09 DEL CK 0300
Civil Procedure Code, 1908 (CPC) — Section 10Limitation Act, 1963 — Article 142, 144, 64, 65, 3
High Courts03 Sept 2002Dismissed
Madan Lamba and Smt. Sneh Lamba Vs Jagdish Lamba and Others Shri Suman Lamba and Another Vs Smt. Kamlesh Lamba and Others Smt. Sneh Lamba Vs Harish Lamba (HUF) and Others
Delhi High Court · (2003) 1 ARBLR 517 : (2002) 102 DLT 885 : (2003) 68 DRJ 261
High Courts03 Sept 2002Dismissed
Kishore Motiani Vs Om Prakash and Sons and Others
Delhi High Court · (2002) 100 DLT 524
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts03 Sept 2002
Sh. Madan Lamba Vs Shri Jagdish Lamba and Others Kamlesh Lamba Vs Ms. Swaran Lamba and Others Smt. Sneh Lamba Vs Shri Jagdish Lamba and Others Shri Jagdish Lamba Vs Shri Harish Lamba and Others Sh. Harish Lamba Vs Smt. Swaran Lamba and Others
Delhi High Court · (2002) 63 DRJ 732
Arbitration Act, 1940 — Section 14(2), 28, 33, 8, 8(1)Arbitration and Conciliation Act, 1996 — Section 2Registration Act, 1908 — Section 17
High Courts03 Sept 2002Dismissed
Ramesh Chandra Vs Union of India (UOI) and Others
Delhi High Court · (2002) 09 DEL CK 0244
High Courts03 Sept 2002
National Small Scale Industries Corporation Vs Shree Balaji Plastics and Others
Delhi High Court · (2002) 09 DEL CK 0156
High Courts03 Sept 2002
Alaknanda Properties P. Ltd. Vs Sh. Balbir Singh
Delhi High Court · (2002) 09 DEL CK 0113
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17
High Courts03 Sept 2002
Mrs. Purnima Dhawan and Another Vs Agmoz Online Pvt. Ltd.
Delhi High Court · (2003) 66 DRJ 218
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 151
High Courts03 Sept 2002Allowed
Budhdev Paul Vs State
Delhi High Court · (2002) 100 DLT 273
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts03 Sept 2002
K.M. Agrahari Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2002) 09 DEL CK 0009
Constitution of India, 1950 — Article 309
High Courts03 Sept 2002Allowed
GE Motors India Ltd. and Others Vs State
Delhi High Court · (2002) 99 DLT 677
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471, 485, 486
High Courts03 Sept 2002Dismissed
Mr. Kishore Motiani Vs Om Prakash and Sons and Others
Delhi High Court · (2003) 66 DRJ 376
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 6 Rule 17, Order 9 Rule 7, 151
High Courts02 Sept 2002
Assoc. of East Pakistan Displaced Person Vs DDA and Another
Delhi High Court · (2003) 68 DRJ 652
High Courts02 Sept 2002
R.K. Goenka Vs Collector of Customs and Another Shri Subhash Chander Wadhwa, Parvesh Kumar Gujral and Deepak Kaushal Vs Shri Neeraj Garg
Delhi High Court · (2003) CriLJ 646 : (2002) 100 DLT 420 : (2003) 152 ELT 54
Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 11, 111, 113, 114, 132