High Courts23 Sept 2025Dismissed
State Vs Shiv Kumar
Delhi High Court · (2025) 09 DEL CK 1562
Prevention of Corruption Act-Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)CrPC-Section 378
COURT ARCHIVE
Delhi High Court judgments
1,22,427 judgments · page 523 of 6,122
High Courts23 Sept 2025Allowed
Revacure Lifesciences LLP & Ors. Vs State Govt Of NCT Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1578
Criminal Procedure Code, 973-Section 482, 156(3), 190, 91, 41A, 154, 155, 200, 460, 468, 473IPC-Section 274, 275Drugs and Cosmetics Act, 1940-Section 13, 25(1), 18A, 18B, 32, 32(3), 9A/27, 3(f)
High Courts23 Sept 2025Dismissed
Smt. A Vs The State (NCT Govt. of Delhi) & Anr.
Delhi High Court · (2025) 09 DEL CK 1584
Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 161, 91Indian Penal Code, 1860-Sections 506, 509, 34, 503, 325
High Courts23 Sept 2025Dismissed
M/S Empire Fasteners Vs The Assistent Commissioner Of Income Tax & Anr.
Delhi High Court · (2025) 09 DEL CK 1508
Income Tax Act, 1961-Section 148A(3), 148, 148A(1)Constitution of India-Article 141CPC-Order 47 Rule 1(1)
High Courts23 Sept 2025
Surender Kumar Wadhwa Vs Principal Commissioner Of Income Tax-18 & Anr.
Delhi High Court · (2025) 09 DEL CK 1509
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 151, 149(1) (fifth and sixth proviso)
High Courts23 Sept 2025Dismissed
Areen Abbas Vs State Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1512
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 84Bharatiya Nyaya Sanhita, 2023-Section 309(6), 140(3), 3(5), 126(2), 115(2), 308(2), 109Indian Penal Code (IPC), 1860-Section 394, 365, 34
High Courts23 Sept 2025Dismissed
Naveen Nishok Kumar Vs Harish Kumar & Ors.
Delhi High Court · (2025) 09 DEL CK 1515
Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, 6 Rule 4Prohibition of Benami Property Transactions Act, 1988-Section 4, 2(9)(A)(b), 2(9)(A), 2(9)(A)(b)(ii), 4(3)(b), 7Registration Act, 1908-Section 17
High Courts23 Sept 2025Disposed Of
Adison Resorts Limited Vs Haveli Restaurant And Resorts Ltd
Delhi High Court · (2025) 09 DEL CK 1481
High Courts23 Sept 2025Disposed Of
Pardeep Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 09 DEL CK 1482
High Courts23 Sept 2025Dismissed
Ozar Homes LLP Through Its Partner Mr Nitin Kumar Lila Vs Delhi Development Authority & Anr.
Delhi High Court · 2000 INSC 39
Letters Patent-Clause XConstitution of India-Article 226
High Courts23 Sept 2025Disposed Of
Madhur Confectioners Private Limited & Anr. Vs Shree Renuka Sugars Ltd
Delhi High Court · (2025) 09 DEL CK 1488
CPC-Order XXXIX Rules 1 and 2
High Courts23 Sept 2025Disposed Of
Zeria Pharmaceutical Co Ltd Vs The Controller Of Patents
Delhi High Court · (2025) 09 DEL CK 1489
High Courts23 Sept 2025Allowed
Pramod Kumar Vs The State Gnct Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1586
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 279, 337, 338Code of Criminal Procedure-Section 482
High Courts23 Sept 2025Dismissed
State Vs Shiv Kumar
Delhi High Court · (2025) 09 DEL CK 0755
Code of Criminal Procedure, 1973 - Section 378Prevention of Corruption Act, 1988 - Section 7, 13, 13(l)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)
High Courts23 Sept 2025Disposed Of
Patanjali Ayurved Limited & Anr Vs Dabur India Limited
Delhi High Court · (2025) 09 DEL CK 0753
High Courts23 Sept 2025Disposed Of
Madhur Confectioners Private Limited & Anr Vs Shree Renuka Sugars Ltd
Delhi High Court · (2025) 09 DEL CK 0751
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts23 Sept 2025Disposed Of
Sunil Kumar Seth & Anr Vs Malti Gupta
Delhi High Court · (2025) 09 DEL CK 0750
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts23 Sept 2025Disposed Of
Umar Haris Vs Yusra Meraj & Anr
Delhi High Court · (2025) 09 DEL CK 0749
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125, 125(4)Evidence Act, 1872 - Section 115
High Courts23 Sept 2025Dismissed
Pr. Commissioner Of Income Tax 1, Delhi Vs Brahma Center Development Pvt. Ltd
Delhi High Court · (2025) 09 DEL CK 0748
Income Tax Act, 1961 - Section 36(1)(iii), 143(3), 263
High Courts23 Sept 2025Dismissed
Union Of India Vs M/S Laxman Sharma
Delhi High Court · (2025) 09 DEL CK 0747
Arbitration and Conciliation Act, 1996 - Section 34, 34(3)Limitation Act, 1963 - Section 14