High Courts19 Nov 2003Allowed
Smt. Prakash and Another Vs Sh. Jagdish Singh and Others
Delhi High Court · (2004) 109 DLT 148 : (2004) 73 DRJ 748
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 5,225 of 6,387
High Courts19 Nov 2003
Saroj Gupta and Others Vs Lt. Governor and Others
Delhi High Court · (2003) 108 DLT 756
High Courts19 Nov 2003Allowed
Smt. Jasbir Kaur and Another Vs Sh. Ashok Kumar Sehgal and Another
Delhi High Court · (2004) 1 ACC 109 : (2004) 1 AD 549 : (2003) 108 DLT 647
High Courts19 Nov 2003Allowed
Kanwaljit Kaur Vs Pradeep Kumar and Others
Delhi High Court · (2004) 1 ACC 274 : (2004) ACJ 1155
High Courts18 Nov 2003Allowed
Sh. Chunni Lal and Another Vs Sh. Satpal and Others
Delhi High Court · (2005) ACJ 1721 : (2004) 73 DRJ 695
High Courts18 Nov 2003
Indo Exim Vs Union of India (UOI) and Others
Delhi High Court · (2003) 8 AD 392 : (2004) 109 DLT 257 : (2004) 72 DRJ 80 : (2004) 113 ECR 737 : (2004) 165 ELT 506
High Courts18 Nov 2003Dismissed
Friends Overseas (P) Ltd. Vs Commissioner of Income Tax-IV
Delhi High Court · (2004) 188 CTR 277 : (2004) 109 DLT 811 : (2004) 73 DRJ 95 : (2004) 269 ITR 268
Income Tax Act, 1961 — Section 132, 132A, 158B, 158BA, 158BB
High Courts18 Nov 2003
Ashok Kumar Chauhan (Dr.) Vs State
Delhi High Court · (2003) 8 AD 160 : (2003) 108 DLT 698 : (2004) 72 DRJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts18 Nov 2003Dismissed
I.S. Exporters Vs Y.P. Chopra (Retd.)
Delhi High Court · (2003) 108 DLT 726 : (2004) 72 DRJ 388
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 100, 151Transfer of Property Act, 1882 — Section 111
High Courts18 Nov 2003
Friends Overseas (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2004) 136 TAXMAN 94
High Courts18 Nov 2003
G.D. Ishwar Chand Vs Union of India and Others
Delhi High Court · (2003) 2 ILR Delhi 523
High Courts18 Nov 2003
Chunni Lal and Another Vs Satpal and Others
Delhi High Court · (2006) 1 ACC 194
High Courts18 Nov 2003Allowed
Mirajuddin Vs D.D.A.
Delhi High Court · (2004) 72 DRJ 397
Delhi Development Act, 1957 — Section 53B
High Courts18 Nov 2003Allowed
Surinder Kaur and Others Vs Inder Kapoor and Another
Delhi High Court · (2004) 2 ACC 866
High Courts18 Nov 2003
New India Assurance Co. Ltd. and Another Vs Smt. Ram Dulari and Others
Delhi High Court · (2003) 11 DEL CK 0056
High Courts17 Nov 2003Allowed
Chaudhary Transport and Co. Vs The Motor General Finance Ltd. and Others
Delhi High Court · (2003) 3 ARBLR 681 : (2003) 108 DLT 654 : (2004) 72 DRJ 132 : (2004) 1 RAJ 332
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Article 119, 5
High Courts17 Nov 2003
Rakesh Kumar Aggarwal Vs Commissioner of Income Tax
Delhi High Court · (2004) 186 CTR 199 : (2004) 266 ITR 559 : (2004) 135 TAXMAN 544
Income Tax Act, 1961 — Section 220
High Courts17 Nov 2003Partly Allowed
Naresh Kumar Beri Vs Bharat Singh and Others
Delhi High Court · (2003) 108 DLT 758
High Courts17 Nov 2003Dismissed
R.K. Malhotra and Others Vs The Friends Central Government Employees Co-op. House Bldg. Society and Another
Delhi High Court · (2004) 73 DRJ 122
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 60, 76
High Courts14 Nov 2003
D.N. Sharma Vs Usha Sharma
Delhi High Court · (2003) 8 AD 516 : AIR 2004 Delhi 198 : (2003) 108 DLT 673 : (2004) 1 DMC 105 : (2004) 72 DRJ 73 : (2004) 2 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13(1)Hindu Marriage Rules, 1979 — Rule 4(7)