COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 5,194 of 6,464

High Courts05 May 2005

Hong Kong and Shangahi Banking Corporation Vs Manas Satpathy, Praveen Kumar, Madhukar Rakhkechaa and Baldev Singh

Delhi High Court · (2006) 131 CompCas 99 : (2005) 120 DLT 205 : (2005) 82 DRJ 410 : (2005) 4 RCR(Criminal) 120

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts05 May 2005

Commissioner of Income Tax Vs Kesr Kimam Karyalaya

Delhi High Court · (2005) 196 CTR 611 : (2005) 278 ITR 596

Income Tax Act, 1961 — Section 132(5), 143(1), 154, 234B, 234C

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High Courts04 May 2005

Harish Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2005) 120 DLT 78 : (2005) 82 DRJ 602 : (2005) 4 RCR(Criminal) 125

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1), 8Constitution of India, 1950 — Article 22(5)

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High Courts04 May 2005Dismissed

Shri Vikas Aggarwal Vs Ms Tripta Mehra

Delhi High Court · (2005) 120 DLT 107 : (2005) 83 DRJ 165

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), 151, 16(1)(3)Constitution of India, 1950 — Article 227

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High Courts04 May 2005Dismissed

In Re: Hill Packaging Ltd.

Delhi High Court · (2005) 122 DLT 424

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4Companies Act, 1956 — Section 16, 442, 446, 446(1)

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High Courts04 May 2005

Munna Kumar Vs State

Delhi High Court · (2005) 120 DLT 110 : (2005) 83 DRJ 92

Railways Act, 1989 — Section 143, 180D

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High Courts04 May 2005

Bisram Singh Verma Vs Balmer Lawrie and Co. Ltd.

Delhi High Court · (2005) 82 DRJ 281

Constitution of India, 1950 — Article 12, 226

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High Courts04 May 2005Dismissed

National Insurance Co. Ltd. Vs Deepa Arya and Others

Delhi High Court · (2005) 3 ACC 543 : (2005) 122 DLT 51 : (2005) 83 DRJ 570

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227

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High Courts03 May 2005

Gaurav Sondhi Vs Diya Sondhi

Delhi High Court · (2005) 120 DLT 426 : (2005) 82 DRJ 295

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24

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High Courts03 May 2005

Smt. Sushila Kumari Vs Rama Stores

Delhi High Court · AIR 2005 Delhi 401 : (2005) 120 DLT 479 : (2005) 83 DRJ 197

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 64, 65, 3

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High Courts03 May 2005Dismissed

Om Prakash Srivastava Vs State

Delhi High Court · (2005) 05 DEL CK 0023

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High Courts02 May 2005Disposed Off

Manjeet Kaur and Another Vs Amarjeet Kaur and Others

Delhi High Court · (2005) 05 DEL CK 0194

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Registration Act, 1908 — Section 17(1), 17(2)

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High Courts02 May 2005Dismissed

Smt. Archana Dayal Vs Union of India (UOI) and Others

Delhi High Court · (2005) 120 DLT 100 : (2005) 83 DRJ 330 : (2005) 106 FLR 927

Constitution of India, 1950 — Article 226

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High Courts02 May 2005

Ferro Alloys Corporation Vs National Steel and General Mills (P) Ltd.

Delhi High Court · (2005) 120 DLT 58 : (2005) 82 DRJ 447 : (2005) 62 SCL 406

Companies (Court) Rules, 1959 — Rule 168Companies Act, 1956 — Section 391, 393, 394, 445(3), 456

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High Courts02 May 2005Dismissed

Upendra Rai Vs Commissioner M.C.D. and Another

Delhi High Court · (2005) 05 DEL CK 0105

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High Courts02 May 2005Allowed

Om Parkash Ahuja Vs The Financial Commissioner and Others

Delhi High Court · (2005) 05 DEL CK 0104

Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 187, 81Delhi Land Reforms Rules, 1954 — Rule 14

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High Courts02 May 2005Dismissed

Food Corporation of India Canteen Employees Union Vs Food Corporation of India and Others

Delhi High Court · (2005) 05 DEL CK 0103

Constitution of India, 1950 — Article 226, 32Contempt of Courts Act, 1971 — Section 11, 12Industrial Disputes Act, 1947 — Section 29, 33C(2)

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High Courts02 May 2005Dismissed

G.M. Northern Railway and Another Vs Shri S.K. Sharma

Delhi High Court · (2005) 05 DEL CK 0049

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High Courts02 May 2005

Managing Committee of Rai School and Another Vs Himanshu Pandey and Others

Delhi High Court · (2005) 05 DEL CK 0025

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High Courts29 Apr 2005Dismissed

Delhi Transport Corporation Vs Meena Chaturvedi and Others

Delhi High Court · (2005) 3 ACC 711 : (2006) 2 CivCC 47

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