High Courts05 Sept 2005Dismissed
Rattan Singh and Sons Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (2005) 09 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,168 of 6,464
High Courts05 Sept 2005Dismissed
Shri Ajit Singh and Others Vs Delhi Development Authority
Delhi High Court · (2006) 1 RCR(Civil) 234
Delhi Development Act, 1957 — Section 10, 11, 11A, 12, 14
High Courts05 Sept 2005
Infosys Technologies Limited Vs K.T.L. Infosys Limited and Another
Delhi High Court · (2005) 123 DLT 529
High Courts05 Sept 2005
Hewa Pvt. Ltd. Vs D.D.A.
Delhi High Court · AIR 2006 Delhi 34 : (2005) 123 DLT 479 : (2005) 84 DRJ 444
High Courts05 Sept 2005
Sewa Hotel and Resorts and Ishu Finance and Investments Pvt. Ltd. Vs DDA
Delhi High Court · AIR 2006 Delhi 32 : (2005) 124 DLT 421
High Courts05 Sept 2005Allowed
Sh. Sudershan Kumar Seth Vs Sh. Pawan Kumar Seth and Others
Delhi High Court · (2005) 124 DLT 305
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts05 Sept 2005Dismissed
Sis Pal Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 09 DEL CK 0107
High Courts05 Sept 2005Dismissed
Residents Welfare Association Vs Union of India (UOI) and Others
Delhi High Court · AIR 2006 Delhi 51 : (2005) 124 DLT 215
High Courts05 Sept 2005
Hindustan Petroleum Corporation Ltd. Vs Tajikistan International Airlines
Delhi High Court · (2005) 09 DEL CK 0005
Limitation Act, 1963 — Section 19
High Courts05 Sept 2005
Sh. Daya Arora and Others Vs Sh. Kapur Singh and Another
Delhi High Court · (2006) ACJ 2820 : (2005) 84 DRJ 425
High Courts03 Sept 2005
Mr. Harbans Lal Gambhir and Others Vs Delhi Development Authority
Delhi High Court · (2005) 09 DEL CK 0038
Delhi Development Act, 1957 — Section 22Delhi Land Revenue Act, 1954 — Section 28Delhi Land Revenue Rules, 1962 — Rule 403, 404, 405, 406, 407
High Courts02 Sept 2005
Ex-Ct. Satbir Vs Union of India (UOI) and Others
Delhi High Court · (2005) 123 DLT 681 : (2005) 84 DRJ 57
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts02 Sept 2005Dismissed
Ms. Archana Mathur Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2005) 123 DLT 500 : (2005) 4 RCR(Civil) 689
High Courts02 Sept 2005Dismissed
Hindustan Pencils Ltd. Vs Puma Stationery Ltd.
Delhi High Court · (2005) 09 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts02 Sept 2005
Ittgrani Spa Vs Shivnath Rai
Delhi High Court · (2005) 09 DEL CK 0037
Arbitration and Conciliation Act, 1996 — Section 34, 44, 46, 47, 48Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Sept 2005
Shri Rajiv Seth Vs Shri Daya Kishan Mehra and Others
Delhi High Court · (2005) 84 DRJ 75
Bankers Books Evidence Act, 1891 — Section 6Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 14 Rule 5, Order 7 Rule 11, 151, 16Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts02 Sept 2005Allowed
Usha International Limited Vs United India Insurance Co. Ltd.
Delhi High Court · (2005) 4 ACC 27 : (2007) ACJ 2714 : AIR 2005 Delhi 424 : (2005) 123 DLT 466 : (2005) 84 DRJ 6 : (2005) 4 RCR(Civil) 681
High Courts01 Sept 2005
Shiv Kumar Vs Maha Nagar Telephone Nigam Ltd. and Others
Delhi High Court · (2005) 09 DEL CK 0169
Constitution of India, 1950 — Article 226
High Courts01 Sept 2005
Paras Traders Vs Rajasthan Copy Maufacturers Association
Delhi High Court · (2005) 125 DLT 712
High Courts01 Sept 2005
Sarita Lamba Vs Shri Satish Jassal and Another
Delhi High Court · (2005) 09 DEL CK 0165
Arbitration and Conciliation Act, 1996 — Section 11, 13, 14