High Courts29 Mar 2006
Milap Chand Grover Vs D.T.C.
Delhi High Court · (2006) 03 DEL CK 0238
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 5,129 of 6,480
High Courts29 Mar 2006
The Heels Vs Mr. V.K. Abrol and Another
Delhi High Court · (2006) 03 DEL CK 0237
High Courts29 Mar 2006Dismissed
Shri Gobind Ram Arora Vs Shri Narender Khandari and Others
Delhi High Court · (2006) 129 DLT 174 : (2006) 88 DRJ 539
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Limitation Act, 1963 — Article 54
High Courts29 Mar 2006Disposed Off
Lloyd Insulation (India) Ltd. Vs National Thermal Power Corporation (NTPC) and Another
Delhi High Court · (2006) 2 ARBLR 392 : (2006) 4 BC 471 : (2006) 131 DLT 356 : (2006) 89 DRJ 36 : (2006) 144 PLR 18
Arbitration and Conciliation Act, 1996 — Section 9
High Courts29 Mar 2006Disposed Off
Jeet Ram Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2006) 03 DEL CK 0172
High Courts29 Mar 2006Dismissed
Mahanagar Telephone Nigam Limited Vs Jason Links (India) Pvt. Ltd. and Another
Delhi High Court · (2006) 03 DEL CK 0171
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts29 Mar 2006Disposed Off
Triveni Engg. and Industries Ltd. Vs Oil and Natural Gas Corpn. Ltd.
Delhi High Court · (2006) 03 DEL CK 0170
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts29 Mar 2006Dismissed
Super Fine Meat Suppliers Vs Bharat Hotels Ltd.
Delhi High Court · (2006) 133 CompCas 253 : (2006) 128 DLT 794 : (2006) 89 DRJ 69 : (2007) 78 SCL 252
Companies Act, 1956 — Section 433, 434, 439, 483
High Courts29 Mar 2006Dismissed
Jain Medical Institute Vs Delhi Development Authority and Others
Delhi High Court · (2006) 03 DEL CK 0015
High Courts29 Mar 2006
Zee Telefilms Ltd. and Others Vs Zee and Others
Delhi High Court · (2006) 133 CompCas 712 : (2006) 129 DLT 450 : (2006) 89 DRJ 18 : (2006) 32 PTC 470
High Courts28 Mar 2006
Vardan Cooperative Group Housing Society Ltd. Vs Delhi Development Authority
Delhi High Court · (2006) 129 DLT 278
High Courts28 Mar 2006Dismissed
Engineering Projects (India) Limited Vs Bhoj Wetland Project E.P.C.O. and State of Madhya Pradesh and Syndicate Bank
Delhi High Court · (2006) 03 DEL CK 0033
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2(1), 34, 42Contract Act, 1872 — Section 7
High Courts27 Mar 2006Dismissed
Sh. M.L. Arora Vs National Institute of Immunology and Others
Delhi High Court · (2006) 03 DEL CK 0259
High Courts27 Mar 2006Dismissed
Film Producers Guild of India Ltd. and Another Vs Motion Pictures Association and Another
Delhi High Court · (2006) 03 DEL CK 0255
Contract Act, 1872 — Section 23, 27
High Courts27 Mar 2006Dismissed
Pradeep Kumar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 92 DRJ 243
Constitution of India, 1950 — Article 136, 14, 226, 309Railway Establishment Code — Rule 1A, 28, 56Trade Unions Act, 1926 — Section 16, 28
High Courts27 Mar 2006
Ms. Neema Tiwari and Others Vs MCD and Another
Delhi High Court · (2006) 110 FLR 367
Constitution of India, 1950 — Article 14, 16Delhi Municipal Corporation Act, 1957 — Section 92
High Courts27 Mar 2006Dismissed
State Vs Mohd. Akhtar and Others
Delhi High Court · (2006) CriLJ 2560 : (2006) 131 DLT 234 : (2006) 88 DRJ 627
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 322
High Courts27 Mar 2006Disposed Off
R. Natarajan and Others Vs State
Delhi High Court · (2006) 129 DLT 403 : (2006) 90 DRJ 614
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467
High Courts27 Mar 2006Allowed
Shri K.C. Sharma (since deceased ) through LRs. Vs Delhi Development Authority
Delhi High Court · (2006) 2 ARBLR 396 : (2006) 131 DLT 466 : (2006) 88 DRJ 525
Arbitration and Conciliation Act, 1996 — Section 34(2)
High Courts27 Mar 2006Dismissed
Shri Jagdamba Parshad Tiwari Vs Shri Vishwanath and Others
Delhi High Court · (2006) 128 DLT 771 : (2006) 88 DRJ 647
Constitution of India, 1950 — Article 14