COURT ARCHIVE

Delhi High Court judgments

1,29,668 judgments · page 5,108 of 6,484

High Courts07 Jul 2006Dismissed

Nitin Garg Vs D.S.I.D.C. Ltd.

Delhi High Court · (2006) 132 DLT 117

Constitution of India, 1950 — Article 309, 311(2)Delhi State Industrial Development Corporation Limited (Staff Service) Rules, 1978 — Rule 1, 2, 3, 45, 46

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High Courts07 Jul 2006Dismissed

Smt. Darshna and Others Vs Delhi Police Public School and Others

Delhi High Court · (2006) 07 DEL CK 0117

Constitution of India, 1950 — Article 14, 16, 226

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High Courts07 Jul 2006

Devi Dass Garg and Others Vs Union of India (UOI) and Others

Delhi High Court · (2006) 90 DRJ 456 : (2006) 135 ECR 537

Central Excise (No. 2) Rules, 2001 — Rule 25, 26Central Excise Rules, 1994 — Rule 209, 209AConstitution of India, 1950 — Article 226

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High Courts07 Jul 2006

Sir Shankar Lall Foundation Vs CWT

Delhi High Court · (2007) 158 TAXMAN 44

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High Courts07 Jul 2006

Amarjeet Singh Vs Punjab and Sind Bank

Delhi High Court · (2006) 91 DRJ 606

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17

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High Courts07 Jul 2006Dismissed

Santosh Kumar Garg Vs Union of India (UOI) and The Commissioner of Central Excise

Delhi High Court · (2006) 131 DLT 91 : (2008) 11 STR 417

Central Excise (Amendment) Rules, 2001 — Rule 25, 26Central Excise Rules, 1994 — Rule 209, 209AConstitution of India, 1950 — Article 226

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High Courts07 Jul 2006Allowed

Dr. Anand Prakash Vs Appropriate Authority, Income Tax Dept. and Others

Delhi High Court · (2006) 205 CTR 125 : (2006) 131 DLT 36 : (2006) 287 ITR 395 : (2006) 156 TAXMAN 220

Income Tax Act, 1961 — Section 269, 269UD, 269UD(1), 269UG

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High Courts06 Jul 2006Dismissed

Roshan Lal Mittal and Others Vs Hari Singh (since deceased) through his legal representatives

Delhi High Court · (2006) 131 DLT 27 : (2006) 90 DRJ 696

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 2, Order 16 Rule 3

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High Courts06 Jul 2006Dismissed

Sh. Mahesh Kumar and Another Vs Sh. Prabhat Kumar Singh and Others

Delhi High Court · (2006) 07 DEL CK 0165

Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227

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High Courts06 Jul 2006Allowed

Roop Ram Sakhiya Vs State

Delhi High Court · (2006) 131 DLT 610 : (2006) 90 DRJ 439

Criminal Procedure Code, 1973 (CrPC) — Section 209

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High Courts06 Jul 2006Dismissed

Commissioner of Income Tax Vs Nestle India Ltd.

Delhi High Court · (2006) 206 CTR 345 : (2006) 156 TAXMAN 419

Income Tax Act, 1961 — Section 256(1), 43B

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High Courts06 Jul 2006Disposed Off

Commissioner of Wealth Tax Vs Eternal Science and Man''s Society

Delhi High Court · (2008) 296 ITR 445

Income Tax Act, 1961 — Section 13(2), 13(3)Wealth Tax Act, 1957 — Section 27(1)

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High Courts06 Jul 2006Allowed

Subhash Chand Barjatya Vs The State and Another

Delhi High Court · (2007) CriLJ 76 : (2006) 90 DRJ 303

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 91Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts05 Jul 2006Dismissed

Ex. Gunner (GD) Suresh Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2006) 134 DLT 425

Army Act, 1950 — Section 122, 19, 43, 83, 84Army Rules, 1954 — Rule 13, 14, 180Defence Service Army Regulations, 1987 — Regulation 465A, 466

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High Courts05 Jul 2006Dismissed

Shri Harish Chand Gautam Vs State (N.C.T.) of Delhi

Delhi High Court · (2006) 130 DLT 733 : (2006) 90 DRJ 502

Penal Code, 1860 (IPC) — Section 363

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High Courts05 Jul 2006Dismissed

Babu Ram Sagar Vs Presiding Officer, Labour Court and Another

Delhi High Court · (2007) 1 LLJ 930

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H

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High Courts05 Jul 2006Dismissed

Lunarmech Machinenfabric Ltd. and Another Vs USF Filtration Ltd. and Another

Delhi High Court · (2006) 132 DLT 169 : (2006) 33 PTC 47

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 12, Order 6 Rule 17, Order 6 Rule 18, Order 7 Rule 10Companies Act, 1956 — Section 23(3)Constitution of India, 1950 — Article 227

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High Courts05 Jul 2006Allowed