High Courts11 Oct 2006Allowed
Mata Sundari College Vs Shri Padam Kant Saxena and Others
Delhi High Court · (2007) 137 DLT 294 : (2006) 92 DRJ 625
Evidence Act, 1872 — Section 106
COURT ARCHIVE
Delhi High Court judgments
1,29,973 judgments · page 5,087 of 6,499
High Courts11 Oct 2006
Commissioner of Income Tax Vs Honda Siel Power Products Ltd. (formerly known as Shree Ram Honda Power Equipments Ltd.)
Delhi High Court · (2006) 206 CTR 328 : (2007) 293 ITR 132 : (2007) 158 TAXMAN 56
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Companies (Profits) Surtax Act, 1964 — Section 256(1)Income Tax Act, 1922 — Section 35, 66, 66(1)
High Courts11 Oct 2006Dismissed
Prem Singh Vs Delhi Transport Corporation
Delhi High Court · (2006) 92 DRJ 191
Industrial Disputes Act, 1947 — Section 33(2)
High Courts11 Oct 2006Dismissed
Sh. Rameshwar Prasad Meena Vs Commissioner of Police and Another
Delhi High Court · (2006) 92 DRJ 194
Penal Code, 1860 (IPC) — Section 447
High Courts11 Oct 2006Dismissed
Shri Sain Singh, Shri Vinod Kumar and Shri Chattar Singh Vs Harcourt Butler Senior Secondary School and N.C.T. of Delhi
Delhi High Court · (2006) 10 DEL CK 0072
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Oct 2006Allowed
J.T. Thanawala and Others Vs State and Another
Delhi High Court · (2007) 2 ALD(Cri) 30 : (2007) 2 BC 396
Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Oct 2006Dismissed
Sanjay Vs State
Delhi High Court · (2006) 134 DLT 155 : (2006) 92 DRJ 296 : (2007) 5 RCR(Criminal) 582
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376, 506
High Courts10 Oct 2006Partly Allowed
Supreme Telecommunications Ltd. Vs East West Movers Pvt. Ltd.
Delhi High Court · (2007) 1 BC 188 : (2006) 92 DRJ 545 : (2007) 145 PLR 1
High Courts10 Oct 2006Allowed
Canara Bank Vs Satish Vaid and Co. (P) Ltd. and Others
Delhi High Court · (2007) 139 CompCas 98 : (2007) 145 PLR 7
Limitation Act, 1963 — Section 12, 18, 4
High Courts10 Oct 2006Partly Allowed
Vandana Sharma Vs Punjab National Bank
Delhi High Court · (2006) 92 DRJ 161
High Courts10 Oct 2006Partly Allowed
Gopal Krishan Mehta Vs Vinod Wadhwa and Another
Delhi High Court · (2006) 92 DRJ 609
High Courts10 Oct 2006Dismissed
Mohd. Alam through the Superintendent Vs The State (NCT of Delhi)
Delhi High Court · (2007) CriLJ 803
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 228A, 376
High Courts10 Oct 2006Dismissed
Shri Mukesh Kumar Vs Smt. Chanchal
Delhi High Court · (2006) 133 DLT 643 : (2006) 2 DMC 659 : (2006) 92 DRJ 214
Hindu Marriage Act, 1955 — Section 13(1), 28Penal Code, 1860 (IPC) — Section 499, 500
High Courts10 Oct 2006Allowed
Mohd. Saleem and Others Vs Naseer Ahmed
Delhi High Court · AIR 2007 Delhi 48
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 4, Order 6 Rule 17
High Courts10 Oct 2006Dismissed
Sham Dyers and Another Vs Bijender Sharma
Delhi High Court · (2006) 10 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts10 Oct 2006
Simka Schools Pvt. Ltd. Vs Ansal Properties and Industries Ltd.
Delhi High Court · (2006) 10 DEL CK 0158
High Courts10 Oct 2006Dismissed
Sangeeta Wahi Vs Shekhar Paliwal
Delhi High Court · (2006) 10 DEL CK 0157
High Courts10 Oct 2006Allowed
Shoes N. Shapes Vs J.K. Traders
Delhi High Court · (2006) 10 DEL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts10 Oct 2006Dismissed
State (Govt. of Delhi) Vs Yad Ram and Others
Delhi High Court · (2006) 10 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304, 323, 324, 325, 34
High Courts10 Oct 2006Allowed
Sheel Polypacks and Another Vs The Sangli Bank Limited
Delhi High Court · (2006) 10 DEL CK 0131