High Courts31 Oct 2006
Desh Deepak Kapoor Vs The State (Delhi Administration)
Delhi High Court · (2006) 92 DRJ 440
Penal Code, 1860 (IPC) — Section 302, 34, 498ACriminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 342
COURT ARCHIVE
Delhi High Court judgments
1,29,973 judgments · page 5,081 of 6,499
High Courts31 Oct 2006Allowed
Plaza Cables Electric Pvt. Ltd. Vs Mr. Kamal Khurana
Delhi High Court · (2007) 1 BC 254 : (2006) 92 DRJ 438 : (2007) 4 RCR(Criminal) 299
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Oct 2006Dismissed
Capt. Atul Kumar Singh Vs State and Another
Delhi High Court · (2007) 3 BC 392 : (2008) 149 PLR 8 : (2008) 1 RCR(Criminal) 399
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 74(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts31 Oct 2006Dismissed
Bhavya Mehta Vs University of Delhi, College of Vocational Studies and Dr. Inder Jeet, Principal, College of Vocational Studies, University of Delhi
Delhi High Court · (2006) 10 DEL CK 0171
University Grants Commission Act, 1956 — Section 2, 3
High Courts31 Oct 2006Dismissed
Arifa Nauman Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 93 DRJ 25
Constitution of India, 1950 — Article 226, 309
High Courts31 Oct 2006Allowed
Ms. Anupama Govil Vs Smt. Rama Devi
Delhi High Court · (2006) 10 DEL CK 0103
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15, 15(1), 38Transfer of Property Act, 1882 — Section 106
High Courts31 Oct 2006Dismissed
Dr. Sherdil Nath and Another Vs Delhi Municipal Corporation
Delhi High Court · (2006) 10 DEL CK 0100
Constitution of India, 1950 — Article 14Delhi Municipal Corporation Act, 1957 — Section 126, 169
High Courts31 Oct 2006
Dr. Suresh Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2006) 10 DEL CK 0099
Constitution of India, 1950 — Article 226Nursing Home Registration (Amendment) Rules, 1992 — Rule 2, 3
High Courts31 Oct 2006Allowed
News Paper Centre Vs Govt. of N.C.T. of Delhi and Ram Dev
Delhi High Court · (2007) 1 LLJ 276
High Courts31 Oct 2006
Delhi Development Authority Vs Shiksha Bharati Educational Society (Regd.)
Delhi High Court · (2006) 10 DEL CK 0058
High Courts31 Oct 2006Dismissed
DTC Workers Union and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2006) 10 DEL CK 0057
High Courts31 Oct 2006Allowed
Food Corporation of India Vs Daya Chand and Another
Delhi High Court · (2006) 10 DEL CK 0035
Food Corporations Rules, 1965 — Rule 6
High Courts31 Oct 2006
Ajay Enterprises Ltd. Vs The Secretary (Labour) Govt. of NCT of Delhi, The Assistant Labour Commissioner Govt. of NCT of Delhi and Hotel Mazdoor Union (Regd.)
Delhi High Court · (2007) 112 FLR 981
High Courts31 Oct 2006Allowed
Prem Sagar Sharma Vs Government of NCT of Delhi and Others
Delhi High Court · (2006) 10 DEL CK 0017
High Courts30 Oct 2006Allowed
Dr. Gurcharan Singh and Others Vs MCD and Others
Delhi High Court · (2006) 92 DRJ 480
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Oct 2006Allowed
Dr. S.C. Garg and Another Vs Kirori Mal College and Others
Delhi High Court · (2006) 10 DEL CK 0180
Constitution of India, 1950 — Article 226Delhi University Ordinances — Ordinance 12, Ordinance 18, Ordinance 20F
High Courts30 Oct 2006
Sh. Prithi Pal Singh Vs Sh. Satpal Singh
Delhi High Court · (2006) 10 DEL CK 0149
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts30 Oct 2006
Gujarat Insecticides Ltd. Vs Pioneer Products Ltd. and Another
Delhi High Court · (2006) 10 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 470, 473Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Oct 2006Allowed
B.R. Goel and Others Vs Union of India (UOI) and Another
Delhi High Court · (2007) 136 DLT 189 : (2006) 92 DRJ 461
High Courts30 Oct 2006
State Vs Santosh Kumar Singh
Delhi High Court · (2006) 92 DRJ 270 : (2007) 5 RCR(Criminal) 729
Penal Code, 1860 (IPC) — Section 302, 376