High Courts20 Dec 2007Disposed Off

D.T.C. Vs Nirmala Devi

Delhi High Court · (2007) 12 DEL CK 0223

Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 166, 168, 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts20 Dec 2007Dismissed

Vinod Vs The State

Delhi High Court · (2008) 101 DRJ 217 : (2007) ILR Delhi 125 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307