High Courts28 Apr 2008Allowed
Tara Chand and Another Vs Kumari Rajni Jain and Others
Delhi High Court · (2008) 150 DLT 101 : (2008) 103 DRJ 65
Delhi Land Reforms Act, 1954 — Section 185Specific Relief Act, 1963 — Section 41
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Delhi High Court judgments
1,31,711 judgments · page 4,957 of 6,586
High Courts25 Apr 2008
Ujjal Dasgupta Vs State
Delhi High Court · (2008) 103 DRJ 349
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 158, 161, 161(3), 164Evidence Act, 1872 — Section 126, 3
High Courts25 Apr 2008
Commissioner of Income Tax Vs Ram Gopal Agarwal
Delhi High Court · (2008) 04 DEL CK 0176
High Courts25 Apr 2008Dismissed
Commissioner of Income Tax Vs Value Capital Services (P.) Ltd.
Delhi High Court · (2008) 307 ITR 334
High Courts25 Apr 2008
Sikka Steel and Heat Treatment Centre Vs Commissioner of Income Tax
Delhi High Court · (2008) 173 TAXMAN 413
Income Tax Act, 1961 — Section 36
High Courts25 Apr 2008
Pioneer Nuts and Bolts Pvt. Ltd. Vs Goodwill Enterprises
Delhi High Court · (2008) 37 PTC 514
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Trade and Merchandise Marks Act, 1958 — Section 11, 2(1), 27(2), 28, 28(1)Trade Marks Act, 1999 — Section 12, 28, 29, 34
High Courts25 Apr 2008Dismissed
Shri Satyendra Singh Vs University of Delhi and Another
Delhi High Court · (2008) 103 DRJ 97
Delhi University Act, 1922 — Section 4
High Courts25 Apr 2008Dismissed
Haran Haldar and Others Vs Union of India (UOI)
Delhi High Court · (2009) ACJ 1601 : (2008) 118 FLR 350
Railways Act, 1989 — Section 124A
High Courts25 Apr 2008Allowed
Paradigm Franchising Pvt. Ltd. Vs Krishna Continental
Delhi High Court · (2008) 04 DEL CK 0109
Arbitration and Conciliation Act, 1996 — Section 9
High Courts25 Apr 2008
Ms. Veena Aneja Vs Lt. Governor and Others
Delhi High Court · (2008) 04 DEL CK 0092
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(2)Delhi School Education Rules, 1973 — Rule 110
High Courts25 Apr 2008
Mrs. Chhaya Sukheja Vs Lt. Governor and Others
Delhi High Court · (2008) 04 DEL CK 0086
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(2)Delhi School Education Rules, 1973 — Rule 110
High Courts25 Apr 2008
Shri. A.S. Chhachhi Vs Commissioner of Income Tax
Delhi High Court · (2008) 217 CTR 579 : (2009) 311 ITR 293 : (2008) 172 TAXMAN 242
Income Tax Act, 1961 — Section 256(1), 45, 45(1), 48, 48(1)
High Courts25 Apr 2008
Commissioner of Income Tax Vs Sobti Construction (India)
Delhi High Court · (2008) 307 ITR 374 : (2008) 174 TAXMAN 39
Income Tax Act, 1961 — Section 28, 44AD(1)
High Courts25 Apr 2008Allowed
Afzal-Ur-Rehman Khan Vs State and Another
Delhi High Court · (2008) 150 DLT 185 : (2008) 3 KLT 200
Succession Act, 1925 — Section 63
High Courts25 Apr 2008
National Horticultural Research and Development Foundation Vs Commissioner, Workmen Compensation and Another
Delhi High Court · (2008) 04 DEL CK 0015
Workmens Compensation Act, 1923 — Section 4(1)
High Courts25 Apr 2008Dismissed
Paramjit Singh @ Bittoo Duggal and Another Vs Raj Shree Steel Co. Pvt. Ltd. and Others
Delhi High Court · (2008) 146 CompCas 354
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts25 Apr 2008Allowed
Sh. Raj Kishore Tyagi Vs Radhey Shyam and Others
Delhi High Court · (2008) 149 DLT 754 : (2008) 103 DRJ 55
Delhi Land Reforms Act, 1954 — Section 185, 3
High Courts24 Apr 2008
Shri M.L. Malhotra Vs Union of India (UOI)
Delhi High Court · (2008) 04 DEL CK 0202
Railways Act, 1890 — Section 77B
High Courts24 Apr 2008Dismissed
Kamla and Others Vs Director of Social Welfare
Delhi High Court · (2008) 3 LLJ 535 : (2009) 2 SLR 302
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 33C
High Courts24 Apr 2008
Pankaj @ Bablu and Others Vs State and Another
Delhi High Court · (2008) 04 DEL CK 0149
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A